High Courts22 Jul 2005Dismissed
Vimla Devi and Others Vs Chander Krishan Gupta and Others
Delhi High Court · (2005) 122 DLT 392 : (2005) 83 DRJ 29
Delhi High Court Act, 1966 — Section 10Partition Act, 1893 — Section 2
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,178 of 6,464
High Courts22 Jul 2005
Raghuvir Goswami Vs Nirmal Thakur
Delhi High Court · (2006) 1 ALD(Cri) 43 : (2006) 1 CivCC 141 : (2005) 122 DLT 350 : (2005) 83 DRJ 15 : (2005) 4 RCR(Criminal) 461
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jul 2005Dismissed
Smt. Kanta (deceased) through LRs. Vs MTNL
Delhi High Court · (2005) 83 DRJ 598 : (2006) 1 LLJ 573
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Jul 2005
Ashok Hotel Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 123 DLT 384 : (2005) 83 DRJ 706 : (2005) 107 FLR 808 : (2006) 1 LLJ 317
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts22 Jul 2005Allowed
Ex.-Const. Driver Bhagirath Singh Vs Union of India (UOI)
Delhi High Court · (2005) 122 DLT 134 : (2005) 83 DRJ 37
Border Security Force Act, 1968 — Section 19, 40Border Security Force Rules, 1969 — Rule 45, 63
High Courts22 Jul 2005
MIC Eelctronic Limited Vs Union of India (UOI) and Others
Delhi High Court · (2005) 2 CTLJ 243 : (2005) 123 DLT 698 : (2005) 83 DRJ 9
High Courts22 Jul 2005Allowed
Daljit Singh Narula Vs State and Others
Delhi High Court · (2005) 122 DLT 366 : (2005) 83 DRJ 28 : (2005) 4 RCR(Criminal) 241
Penal Code, 1860 (IPC) — Section 500
High Courts21 Jul 2005Dismissed
Bhagwati Kaur Vs State and Others
Delhi High Court · (2005) 122 DLT 182 : (2005) 2 DMC 415 : (2005) 83 DRJ 32
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts21 Jul 2005Allowed
M.S. Gupta Vs Delhi Transport Corporation
Delhi High Court · (2006) 107 FLR 568
Constitution of India, 1950 — Article 226
High Courts21 Jul 2005
Security and Finance Pvt. Ltd. Vs Shri B.K. Bedi and Others
Delhi High Court · (2005) 07 DEL CK 0029
Companies Act, 1956 — Section 454(5), 542, 543
High Courts20 Jul 2005Allowed
N. Singh Vs Director of Education Delhi and Others
Delhi High Court · (2005) 121 DLT 534 : (2005) 83 DRJ 17
Delhi School Education Rules, 1973 — Rule 131, 132, 144, 145
High Courts19 Jul 2005Dismissed
Satish Chander Sabharwal and Another Vs State and Others
Delhi High Court · (2005) 122 DLT 170 : (2005) 83 DRJ 40
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100A, 104, 104(1), 104(2)Succession Act, 1925 — Section 299
High Courts19 Jul 2005
Darshan Singh Vs Ramesh Chander Chopra and Others
Delhi High Court · (2005) 122 DLT 559 : (2005) 4 RCR(Civil) 402 : (2005) 4 RCR(Criminal) 410
High Courts19 Jul 2005
Rajesh Chander Bhardwaj Vs State
Delhi High Court · (2005) 125 DLT 710 : (2006) 1 DMC 60 : (2005) 83 DRJ 295
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts18 Jul 2005Dismissed
Sunil Dutt Sharma and Others Vs State and Another
Delhi High Court · (2005) 122 DLT 137 : (2005) 2 DMC 426 : (2005) 4 RCR(Criminal) 242
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts18 Jul 2005
Deepak Kumar Vs State
Delhi High Court · (2005) 122 DLT 362
Penal Code, 1860 (IPC) — Section 120B, 409, 467, 471Probation of Offenders Act, 1958 — Section 4
High Courts18 Jul 2005
Satish Aggarwala Vs Bar Council of Delhi and Others
Delhi High Court · (2005) 07 DEL CK 0113
Constitution of India, 1950 — Article 226
High Courts18 Jul 2005Dismissed
Satya Pal Vs Delhi Subordinate Service Selection Board and Another
Delhi High Court · (2005) 122 DLT 678
Administrative Tribunals Act, 1985 — Section 14, 14(1), 14(2)Constitution of India, 1950 — Article 12, 16, 226, 309, 310Delhi Right to Information Act, 2001 — Section 7
High Courts18 Jul 2005
Adish C. Aggarwala Vs Bar Council of Delhi and Others
Delhi High Court · (2005) 07 DEL CK 0026
Advocates Act, 1961 — Section 10(B), 4(3)Constitution of India, 1950 — Article 226