High Courts26 Jul 2005

Rakhi Vs Pankaj Kumar

Delhi High Court · (2005) 123 DLT 268 : (2005) 2 DMC 501 : (2005) 83 DRJ 509 : (2005) 4 RCR(Criminal) 464

Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jul 2005Allowed

Ms. Sumitra Chauhan Vs State and Another

Delhi High Court · (2005) 122 DLT 125 : (2005) 2 DMC 437 : (2005) 83 DRJ 21 : (2005) 4 RCR(Criminal) 233

Criminal Procedure Code, 1973 (CrPC) — Section 125, 437Penal Code, 1860 (IPC) — Section 120B, 406, 420, 498A
High Courts23 Jul 2005

Gangadhar Vs Customs

Delhi High Court · (2003) 123 DLT 396 : (2005) 83 DRJ 607 : (2005) 125 ECR 94 : (2005) 190 ELT 159

Customs Act, 1962 — Section 132, 135