Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 9(1)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7

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High Courts26 Oct 2005Allowed

S.B. Singhal Vs Union of India (UOI) and Others

Delhi High Court · (2005) 125 DLT 83 : (2005) 85 DRJ 155 : (2006) 3 SLJ 105

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High Courts26 Oct 2005Dismissed

Maharaj Singh Vs The Director, A.I.I.M.S.

Delhi High Court · (2005) 10 DEL CK 0031

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High Courts25 Oct 2005

Intel Corporation Vs Naresh Narula

Delhi High Court · (2006) 126 DLT 606

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High Courts25 Oct 2005Dismissed

Miss Shefali Pathak Vs Indian Institute of Technology

Delhi High Court · AIR 2006 Delhi 66 : (2005) 124 DLT 617 : (2005) 85 DRJ 196

Constitution of India, 1950 — Article 226

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High Courts25 Oct 2005Dismissed

Ashok Kumar Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2005) 10 DEL CK 0008

Contempt of Courts Act, 1971 — Section 10, 12

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High Courts24 Oct 2005Dismissed

Commissioner of Income Tax Vs Ginni International Ltd.

Delhi High Court · (2006) 202 CTR 551 : (2008) 296 ITR 652

Income Tax Act, 1961 — Section 194A

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High Courts24 Oct 2005Dismissed

Nirman Singh Contractor and Builders Welfare Association (Regd) Vs M.C.D.

Delhi High Court · (2005) 2 CTLJ 333 : (2005) 124 DLT 714 : (2005) 85 DRJ 206

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High Courts22 Oct 2005Allowed

Dr. Anil Kumar and Others Vs Union of India (UOI) and Another

Delhi High Court · (2005) 125 DLT 713

Constitution of India, 1950 — Article 14, 16

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High Courts22 Oct 2005Dismissed

Ms. Soma Chakravarty Vs State P.K. Jindal Vs C.B.I.

Delhi High Court · (2006) 126 DLT 289 : (2006) 86 DRJ 424

Penal Code, 1860 (IPC) — Section 120B, 419, 420, 429, 467

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High Courts22 Oct 2005Disposed Off

Ajay Gupta Vs State

Delhi High Court · (2005) 10 DEL CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 311, 391, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts22 Oct 2005

Shri R.K. Jain Vs Punjab National Bank and Others

Delhi High Court · (2005) 10 DEL CK 0011

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 18Constitution of India, 1950 — Article 14, 16

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High Courts21 Oct 2005Dismissed

Siemens Limited Vs K.K. Gupta and Another

Delhi High Court · (2005) 125 DLT 85 : (2005) 85 DRJ 214 : (2006) 108 ELT 899 : (2006) 2 LLJ 66 : (2006) 2 SLJ 503

Bar Council of India Rules, 1975 — Rule 49Companies Act, 1956 — Section 2(30)Industrial Disputes Act, 1947 — Section 2, 24(1), 28(2), 36, 36(1)

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High Courts21 Oct 2005Disposed Off

Jaisu Shipping Co. Pvt. Ltd. Vs Iranian Offshore Engg. and Const. Co.

Delhi High Court · (2006) 1 BC 136

Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 4, 20

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High Courts21 Oct 2005Allowed

Nariman Films Vs Dilip R. Mehta and Another

Delhi High Court · (2005) 124 DLT 506 : (2005) 31 PTC 571

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20Contract Act, 1872 — Section 8Copyright Act, 1957 — Section 14, 17, 55, 62, 62(2)

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High Courts21 Oct 2005Allowed

Prem Grover Vs Balwant Singh

Delhi High Court · (2006) 126 DLT 575

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High Courts21 Oct 2005Dismissed

Nannu Ram Vs Parbhati Devi

Delhi High Court · (2005) 10 DEL CK 0030

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116Slum Areas (Improvement and Clearance) Act, 1956 — Section 19

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