High Courts19 Nov 2005Dismissed
S.D. Siddiqui Vs University of Delhi and Others
Delhi High Court · (2006) 88 DRJ 504
Constitution of India, 1950 — Article 12, 226, 226(1), 32
COURT ARCHIVE
Delhi High Court judgments
1,29,342 judgments · page 5,157 of 6,468
High Courts19 Nov 2005Dismissed
Romi Sharma and Others Vs EIH Ltd. and Others
Delhi High Court · (2006) 3 SLJ 245
Industrial Disputes Act, 1947 — Section 33, 33(1), 33(2), 33A
High Courts18 Nov 2005
Yuv Rajnarain Gorwaney Vs State and Others
Delhi High Court · (2005) 125 DLT 401 : (2006) 1 RCR(Civil) 478
Hindu Succession Act, 1956 — Section 14, 15, 15(1), 16, 8Hindu Succession Rules, 1956 — Rule 1, 3Succession Act, 1925 — Section 263
High Courts18 Nov 2005Dismissed
Babu Ram and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 11 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(3)
High Courts18 Nov 2005Dismissed
K.K. Modi Vs Union of India (UOI) and Others
Delhi High Court · (2006) 126 DLT 685
Constitution of India, 1950 — Article 226
High Courts18 Nov 2005Dismissed
Godfrey Philips India Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 125 DLT 207 : (2005) 85 DRJ 491
Constitution of India, 1950 — Article 226
High Courts18 Nov 2005Disposed Off
Raman Kumar and Others Vs Shri Ashwini Kumar and Another
Delhi High Court · (2006) 126 DLT 397
High Courts18 Nov 2005Dismissed
Prem Sagar Vs Union of India (UOI) and Others
Delhi High Court · (2005) 85 DRJ 564
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(3)
High Courts18 Nov 2005Disposed Off
Pacific Convergence Coproation Ltd. Vs Data Access (India) Limited
Delhi High Court · (2006) 1 BC 288 : (2005) 125 DLT 337 : (2005) 85 DRJ 701
Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 391, 392, 393, 394, 433Foreign Exchange Management (Borrowing or Lending in Foreign Exchange) Regulations, 2000 — Regulation 3
High Courts18 Nov 2005Dismissed
Indian Renewable Energy Development Agency Ltd. Vs Debts Recovery Appellate Tribunal and Others
Delhi High Court · (2006) 127 DLT 158 : (2006) 86 DRJ 544
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 36, 37, 38(1)
High Courts18 Nov 2005Dismissed
Mr. Dheeraj Singh Vs BSES Yamuna Power Limited
Delhi High Court · AIR 2006 Delhi 125 : (2006) 126 DLT 678
High Courts18 Nov 2005
Josoka India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2006) 200 CTR 450
High Courts18 Nov 2005Dismissed
Sardar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2005) 125 DLT 376 : (2005) 85 DRJ 544
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 33, 34, 4, 5A
High Courts18 Nov 2005
Anand and Anand Vs Commissioner of Income Tax
Delhi High Court · (2006) 200 CTR 1 : (2006) 286 ITR 432 : (2006) 152 TAXMAN 113
Income Tax Act, 1961 — Section 260A, 80O
High Courts18 Nov 2005Dismissed
Claridges Hotel Pvt. Ltd. Vs Sales Tax Officer
Delhi High Court · (2005) 125 DLT 445 : (2005) 85 DRJ 580
Constitution (Forty-Sixth Amendment) Act, 1982 — Article 336, 6, 6(1), 6(2), 6(3)Constitution of India, 1950 — Article 226Delhi Sales Tax Act, 1975 — Section 2, 2(1), 3, 30, 30(6)
High Courts18 Nov 2005
Jindal Stainless Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 125 DLT 326 : (2005) 85 DRJ 368 : (2005) 129 ECR 9 : (2006) 1 RCR(Civil) 301
Central Excise Rules, 1944 — Rule 17Constitution of India, 1950 — Article 136, 141, 226Customs Act, 1962 — Section 129
High Courts18 Nov 2005Dismissed
Bina Modi Vs Union of India (UOI) and Others
Delhi High Court · (2005) 125 DLT 489 : (2005) 85 DRJ 385
Constitution of India, 1950 — Article 226
High Courts18 Nov 2005Dismissed
Ashok Malhotra and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 11 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1)
High Courts18 Nov 2005Dismissed
International Metro Civil Contractors Vs R.K. Verma
Delhi High Court · (2006) CriLJ 1663 : (2005) 125 DLT 191 : (2006) 3 RCR(Criminal) 382
Delhi Sales Tax Act, 1975 — Section 30, 30(6), 46Delhi Sales Tax on Works Contract Act, 1999 — Section 16Delhi Sales Tax Rules, 1975 — Rule 29(4)
High Courts18 Nov 2005
Saboo Sodium Chloro Limited Vs Shree Sodium Chloro Pvt. Ltd.
Delhi High Court · (2005) 11 DEL CK 0011