High Courts02 Jan 2006Allowed
D.B. Mathur Vs Cement Corporation of India and Others
Delhi High Court · (2006) 126 DLT 410
COURT ARCHIVE
Delhi High Court judgments
1,29,448 judgments · page 5,150 of 6,473
High Courts02 Jan 2006Allowed
Ms. Pamela Bhandari Vs Gas Authority of India Ltd. and Others
Delhi High Court · (2006) 128 DLT 699
Constitution of India, 1950 — Article 226
High Courts02 Jan 2006Dismissed
D.B. Mathur Vs Cement Corpn. of India and Others
Delhi High Court · (2006) 126 DLT 410
Constitution of India, 1950 — Article 226
High Courts02 Jan 2006Dismissed
Air Vice Marshal J.S. Kumar Vs Governing Council of Air Force and Another
Delhi High Court · (2006) 126 DLT 330 : (2006) 86 DRJ 711
High Courts02 Jan 2006Dismissed
R.C. Aggarwal Vs Delhi Tourism and Transportation Development Corporation Ltd. and Others
Delhi High Court · (2006) 86 DRJ 703 : (2006) 3 SLJ 238
High Courts02 Jan 2006
Shri S.P. Goyal Vs The Director of Income Tax (Investigation) Government of India and Others
Delhi High Court · (2006) 202 CTR 169 : (2006) 128 DLT 559 : (2007) 288 ITR 595 : (2006) 152 TAXMAN 481
High Courts02 Jan 2006Allowed
Rama Rolling Shutter Industries Vs Sh. Raj Bahadur, Sh. Samarjeet Singh and Secretary (Labour) Labour Department Govt. of NCT of Delhi
Delhi High Court · (2006) 126 DLT 259 : (2006) 108 FLR 1190 : (2006) 2 LLJ 304
High Courts01 Jan 2006Allowed
N.N. Seth and Others Vs Renu Gupta and Others
Delhi High Court · (2006) 87 DRJ 459
Delhi School Education Rules, 1973 — Rule 115, 115(2), 116, 117
High Courts23 Dec 2005Dismissed
Sanjay Kumar Rana and Another Vs Indust. Finance Corp. of (I) Ltd.
Delhi High Court · (2005) 12 DEL CK 0161
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5), 2
High Courts23 Dec 2005Dismissed
Anand Kumar Vs The Management State Bank of India
Delhi High Court · (2005) 12 DEL CK 0160
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 2, 25FState Bank of India Act, 1955 — Section 50(3)
High Courts23 Dec 2005Dismissed
D.T.C. Vs Jagdev Singh
Delhi High Court · (2005) 12 DEL CK 0134
Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Dec 2005Allowed
Ravi N. Tikoo Vs Deputy Commissioner (S.W.) and Others
Delhi High Court · (2006) 128 DLT 267 : (2006) 109 FLR 955 : (2006) 3 SLJ 118
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts23 Dec 2005Dismissed
Delhi Transport Corporation Vs Ramphal
Delhi High Court · (2005) 12 DEL CK 0108
Delhi Police Act, 1978 — Section 92, 93, 97Penal Code, 1860 (IPC) — Section 294
High Courts23 Dec 2005Dismissed
S.M. Naqui Imam Dental College and Hospital Vs Union of India (UOI) and Others
Delhi High Court · (2005) 12 DEL CK 0096
Constitution of India, 1950 — Article 136, 226, 30, 9Dental Council of India Act, 1942 — Section 10, 10ADentists Act, 1948 — Section 10(2), 10(B), 10(C), 10A, 10A(5)
High Courts23 Dec 2005Dismissed
MCD Vs Jagdish Prasad
Delhi High Court · (2005) 12 DEL CK 0061
Central Civil Services (Pension) Rules, 1972 — Rule 38Industrial Disputes Act, 1947 — Section 10
High Courts23 Dec 2005Allowed
D.T.C. Vs Balwan Singh (Deceased through legal heirs)
Delhi High Court · (2005) 12 DEL CK 0060
Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Dec 2005Dismissed
Jai Ganesh Petroleum Vs Union of India (UOI) and Another Annapurna Filling Station Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (2005) 12 DEL CK 0007
High Courts22 Dec 2005Dismissed
Poorvanchal Caterers and Another Vs Indian Railway Catering and Tourism Corporation Ltd.
Delhi High Court · (2005) 2 CTLJ 385 : (2006) 127 DLT 41 : (2006) 86 DRJ 681 : (2006) 142 PLR 58
Constitution of India, 1950 — Article 226
High Courts22 Dec 2005Dismissed
Government of NCT of Delhi Land and Building Department Vs Smt. Vidyawati and Delhi Development Authority
Delhi High Court · (2006) 126 DLT 625
Land Acquisition Act, 1894 — Section 4
High Courts22 Dec 2005Allowed
Oriental Insurance Co. Ltd. Vs Talwinder Chaudhary and Others
Delhi High Court · (2006) 126 DLT 269