High Courts16 Jan 2006

Court on its own Motion Vs Kuldeep Kapoor

Delhi High Court · (2006) 01 DEL CK 0065

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Constitution of India, 1950 — Article 129, 20(3), 215Contempt of Courts Act, 1971 — Section 12, 14(2)
High Courts13 Jan 2006Dismissed

Microforms Inc Vs Girdhar and Co. and Others

Delhi High Court · (2006) 128 DLT 238 : (2006) 32 PTC 157 : (2006) 2 RCR(Civil) 40

Copyright Act, 1957 — Section 13(1), 14, 15, 15(2), 2Designs Act, 2000 — Section 2, 2(5)Penal Code, 1860 (IPC) — Section 479
High Courts13 Jan 2006Disposed Off

Sheikh Falsar Vs State

Delhi High Court · (2006) CriLJ 1105 : (2006) 2 RCR(Criminal) 668

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 366, 376(2), 86