COURT ARCHIVE

Delhi High Court judgments

1,29,504 judgments · page 5,144 of 6,476

High Courts01 Feb 2006Disposed Off

Sushilkumar Deorah Vs The State

Delhi High Court · (2006) CriLJ 1474 : (2006) 127 DLT 254 : (2006) 87 DRJ 184 : (2006) 143 PLR 17 : (2006) 3 RCR(Criminal) 169

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 182, 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 494, 495

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High Courts01 Feb 2006Allowed

Union of India (UOI) and Others Vs Ganeshi Bai

Delhi High Court · (2006) 87 DRJ 601

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5

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High Courts01 Feb 2006Allowed

Sh. N.N. Seth and Others Vs Renu Gupta and Others

Delhi High Court · (2006) 128 DLT 626

Delhi School Education Rules, 1973 — Rule 115, 115(2), 116, 117

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High Courts01 Feb 2006Allowed

Kalka Inst. for Rese. and advance Studies and Another Vs Hitesh Kumar and Others

Delhi High Court · (2006) 127 DLT 606

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High Courts01 Feb 2006Allowed

Union of India (UOI) Vs Dr. B.R. Ambedkar Memorial Fund

Delhi High Court · (2006) 127 DLT 557 : (2007) 1 SLJ 449

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High Courts01 Feb 2006Dismissed

Dheeraj Singh Vs Bses Yamuna Power Ltd.

Delhi High Court · (2006) 127 DLT 525

Electricity Act, 2003 — Section 127, 42(5), 42(6)

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High Courts01 Feb 2006Disposed Off

Visakha Chemicals Vs Mala Ram and Sons

Delhi High Court · (2006) 32 PTC 441

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 13, 17, 2, 44, 45

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High Courts01 Feb 2006Dismissed

Doordarshan Empaneled Producers'' Association Vs Union of India (UOI) and Another

Delhi High Court · (2006) 1 CTLJ 165 : (2006) 127 DLT 272 : (2006) 87 DRJ 340

Constitution of India, 1950 — Article 12, 14, 226

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High Courts31 Jan 2006Dismissed

Paul Manufacturing Co. Vs The Assistant Registrar of Trade Marks and Others

Delhi High Court · (2006) 32 PTC 285

Constitution of India, 1950 — Article 226, 227Trade Marks Act, 1999 — Section 109, 127, 3, 57(2)

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High Courts31 Jan 2006Dismissed

Anjali promoters and Developers Private Limited Vs Shri Ravinder Nath Sondhi

Delhi High Court · (2006) 01 DEL CK 0119

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Specific Relief Act, 1963 — Section 16

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High Courts31 Jan 2006Allowed

Kannu Exports Vs Banque Nationale De Paris (Suisse) and Others

Delhi High Court · (2006) 01 DEL CK 0118

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13, Order 7 Rule 14

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High Courts31 Jan 2006Disposed Off

National Horticulture Board Vs Infragro Industries Limited and Others

Delhi High Court · (2006) 127 DLT 661 : (2006) 87 DRJ 438

Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4

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High Courts31 Jan 2006Allowed

The Management of Ram Lal Anand College Vs The Workman Sh. C.L. Yadav and Another

Delhi High Court · (2006) 87 DRJ 731 : (2006) 3 SLJ 251

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 17B, 2, 21, 22

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High Courts30 Jan 2006Dismissed

Municipal Corporation of Delhi Vs Smt. Usha Devi Sharma

Delhi High Court · (2006) 127 DLT 275

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High Courts30 Jan 2006Dismissed

Crescent Public School Society Vs Delhi Development Authority

Delhi High Court · (2006) 01 DEL CK 0149

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High Courts30 Jan 2006Disposed Off

Deepak Chhabra Vs ITO

Delhi High Court · (2006) 203 CTR 102 : (2006) 154 TAXMAN 215

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High Courts30 Jan 2006Dismissed

Amar Detectives and Consultancy Vs Union of India (UOI) and Others

Delhi High Court · (2006) 3 BC 258 : (2006) 1 CTLJ 183 : (2006) 87 DRJ 449

Constitution of India, 1950 — Article 226

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High Courts30 Jan 2006

Mrs. Madhu Kohli and Another Vs Mr. Suresh Khattar and Another

Delhi High Court · (2006) 128 DLT 117 : (2006) 87 DRJ 343 : (2006) 2 RCR(Civil) 93

Succession Act, 1925 — Section 90

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High Courts30 Jan 2006Dismissed

Anil Kumar Sharma and Another Vs M.C.D. and Another

Delhi High Court · (2006) 01 DEL CK 0114

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High Courts30 Jan 2006Dismissed

The Commanding Officer and Another Vs Sudevi Khanna

Delhi High Court · (2006) 128 DLT 762 : (2006) 3 SLJ 142

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