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Delhi High Court judgments

1,29,548 judgments · page 5,143 of 6,478

High Courts08 Feb 2006Dismissed

Sapient Corporation Private Limited Vs Mr. Amit Govil

Delhi High Court · (2006) CriLJ 2073 : (2006) 128 DLT 283 : (2006) 87 DRJ 562

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 10Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
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High Courts08 Feb 2006Dismissed

Pfizer Products Inc. Vs Rajesh Chopra and Others

Delhi High Court · (2006) 127 DLT 783 : (2006) 32 PTC 301

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 — Section 62Trade and Merchandise Marks Act, 1958 — Section 5(3)
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