High Courts01 Mar 2006Dismissed
Ishwar Pal Singh Vs Punjab National Bank
Delhi High Court · (2006) 03 DEL CK 0165
Promotion Rules — Rule 12(2)
COURT ARCHIVE
Delhi High Court judgments
1,29,548 judgments · page 5,138 of 6,478
High Courts01 Mar 2006
State (CBI) Vs Ranjeet Singh
Delhi High Court · (2006) 128 DLT 192 : (2006) 87 DRJ 679
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 308, 308(1)Penal Code, 1860 (IPC) — Section 120B, 193, 201, 216, 302
High Courts28 Feb 2006Dismissed
R.A. Khemani Vs Union of India (UOI) and Others
Delhi High Court · (2006) 128 DLT 161 : (2006) 88 DRJ 247
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 310, 311Delhi Development Authority (Salaries, Allowances and Conditions of Service) Regulations, 1961 — Rule 6
High Courts28 Feb 2006Disposed Off
Smt. Gagan Gill Vs State and Another
Delhi High Court · (2006) 02 DEL CK 0134
Succession Act, 1925 — Section 232
High Courts28 Feb 2006Disposed Off
Maysore Sales Pvt. Ltd. Vs Subham Agencies and Another
Delhi High Court · (2006) 02 DEL CK 0133
High Courts28 Feb 2006Disposed Off
Syndicate of The Press of The University of Cambridge and Another Vs Iqbal Singh and Another
Delhi High Court · (2006) 02 DEL CK 0132
Companies Act, 1956 — Section 2
High Courts28 Feb 2006
H.K. Goods Transport Pvt. Ltd. and Others Vs Ramesh Chander Bammi and Others
Delhi High Court · (2006) 02 DEL CK 0131
High Courts27 Feb 2006
Jindal Menthol and Investments Limited Vs Hamco Mining and Smelting Limited and Another
Delhi High Court · (2006) 02 DEL CK 0049
High Courts27 Feb 2006Dismissed
G.V.K. Industries Limited and Another Vs Central Electricity Authority
Delhi High Court · (2006) 88 DRJ 377
Administrative Tribunals Act, 1985 — Section 28Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 20
High Courts27 Feb 2006
Glen India Limited Vs Surinder Tewari and Others
Delhi High Court · (2006) 02 DEL CK 0025
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts24 Feb 2006Dismissed
Shri Jai Prakash Goel Vs Shri O.P. Goel and Others
Delhi High Court · (2006) 129 DLT 437 : (2006) 88 DRJ 182
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 3, Order 43 Rule 1, 104Delhi High Court Act, 1966 — Section 10(1), 5(2)
High Courts24 Feb 2006Disposed Off
Northern Aromatics Ltd. Vs Shahzeb Khan and Others
Delhi High Court · (2006) 90 DRJ 23
Constitution of India, 1950 — Article 215
High Courts24 Feb 2006Dismissed
Rai Agro Industries Ltd. Vs Director General of Foreign Trade
Delhi High Court · (2006) 02 DEL CK 0059
Customs Act, 1962 — Section 28, 28(2), 28(2B), 28AA, 28AB
High Courts24 Feb 2006
Vikram Greenlands Vs Union of India (UOI) and Others
Delhi High Court · (2006) 203 ELT 397
Customs Act, 1962 — Section 127B, 127C, 14, 154
High Courts24 Feb 2006
Techspan India Private Limited and Another Vs Income Tax Officer
Delhi High Court · (2006) 203 CTR 550 : (2006) 283 ITR 212
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10A, 10A(4), 143(1), 143(3), 147
High Courts24 Feb 2006
Pelikan Vertriebsgesellschaft MBH. and Co. KG. Vs Pelikan Engineering Corporation
Delhi High Court · (2006) 02 DEL CK 0023
High Courts24 Feb 2006Dismissed
Mr. Manmeet Singh Vs Ms. Pushpinder Paul Kaul Rana
Delhi High Court · (2006) 02 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts24 Feb 2006
Sh. M.N. Arora Vs D.D.A.
Delhi High Court · (2006) 128 DLT 39
Civil Procedure Code, 1908 (CPC) — Section 149, 151, 152Limitation Act, 1963 — Section 5
High Courts24 Feb 2006
Thirani Chemicals Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2006) 153 TAXMAN 45
Income Tax Act, 1961 — Section 80HH, 80I, 80I(6)