High Courts08 Mar 2006
Shree Digvijay Cement Co. Ltd. Vs Jammu and Kashmir Bank Ltd.
Delhi High Court · (2007) 3 BC 427
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 5,137 of 6,480
High Courts08 Mar 2006Dismissed
Director of Income Tax Vs Eternal Science of Man''s S
Delhi High Court · (2006) 155 TAXMAN 42
High Courts08 Mar 2006Dismissed
Commissioner of Income Tax Vs Honeywell Dace India Ltd.
Delhi High Court · (2006) 155 TAXMAN 530
High Courts08 Mar 2006Dismissed
Commissioner of Income Tax Vs Honeywell Dace (India) Ltd.
Delhi High Court · (2007) 292 ITR 169
Income Tax Act, 1961 — Section 271(1)
High Courts08 Mar 2006Dismissed
Director of Income Tax (Exemption) Vs Eternal Science of Man''s Society
Delhi High Court · (2006) 205 CTR 381 : (2007) 290 ITR 535
High Courts08 Mar 2006
National Bank for Agriculture and Rural Development Vs Shiv Shakti Electric Works
Delhi High Court · (2006) 03 DEL CK 0034
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts08 Mar 2006
Dr. Prem Bhatnagar Vs Shri Ravi Mohan Bhatnagar and Others
Delhi High Court · (2006) 88 DRJ 346 : (2006) 2 RCR(Civil) 660
Hindu Succession Act, 1956 — Section 4, 8
High Courts08 Mar 2006
Guru Nanak Vidya Bhandar Trust Vs Union of India (UOI) and Others
Delhi High Court · (2006) 88 DRJ 567
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 2, Order 12 Rule 3, Order 12 Rule 4, Order 12 Rule 6Constitution of India, 1950 — Article 162, 300AEvidence Act, 1872 — Section 17, 91, 92
High Courts08 Mar 2006Dismissed
Dalmiya Industries Ltd. Vs Shri Jagmohan Gupta and Others
Delhi High Court · (2007) 2 ILR Delhi 715
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3, Order 22 Rule 10, Order 22 Rule 4Limitation Act, 1963 — Article 137, 14, 17(1), 21, 21(1)
High Courts07 Mar 2006Disposed Off
Prakash Industries Limited Vs Space Capital Services Limited and Another
Delhi High Court · (2006) 03 DEL CK 0208
Arbitration and Conciliation Act, 1996 — Section 11, 14(2)
High Courts07 Mar 2006Disposed Off
Kirloskar Copeland Ltd. Vs Daljeet Singh and Another
Delhi High Court · (2006) 128 DLT 309 : (2006) 33 PTC 350
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Mar 2006Dismissed
Lokesh Dhawan Vs Dalbir S. Gulati
Delhi High Court · (2006) 1 ARBLR 586 : (2006) 128 DLT 383
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts07 Mar 2006Dismissed
Shri Tirloki Nath Vs Shri Dharam Paul Arora and Another
Delhi High Court · (2006) 03 DEL CK 0204
High Courts07 Mar 2006Dismissed
Dr. Devinder Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2006) 128 DLT 337
Constitution of India, 1950 — Article 226
High Courts07 Mar 2006Dismissed
Bishwajit Bhattacharya Vs Union of India (UOI) and Others
Delhi High Court · (2006) 130 DLT 456
Constitution of India, 1950 — Article 124(3), 14High Court and Supreme Court Judges (Salaries and Conditions of Service) (Amendment) Act, 2005 — Section 7
High Courts07 Mar 2006Disposed Off
Pyare Lal Jaipuria Vs Ashok Kumar Bhalla and Others
Delhi High Court · (2006) 134 DLT 636 : (2006) 88 DRJ 427
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1), 15(7)
High Courts07 Mar 2006Allowed
Union of India (UOI) and Another Vs Afroz Ahmed and Others
Delhi High Court · (2006) 88 DRJ 478 : (2007) 1 SLJ 455
High Courts07 Mar 2006
In Re: Ashim Investment Co. Ltd.
Delhi High Court · (2007) 138 CompCas 89 : (2007) 76 SCL 358
Companies Act, 1956 — Section 235, 251, 391, 391(2), 394
High Courts07 Mar 2006Dismissed
Sher Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 88 DRJ 468
Administrative Tribunals Act, 1985 — Section 22(3)(F)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts07 Mar 2006
Narayan Diwakar Vs C.B.I.
Delhi High Court · (2006) 129 DLT 258 : (2006) 88 DRJ 78
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Judges (Protection) Act, 1985 — Section 3