High Courts16 Mar 2006
Neel Ratan Vs Union of India (UOI) and Others
Delhi High Court · (2006) 129 DLT 132
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 123
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 5,134 of 6,480
High Courts16 Mar 2006
Autodesk, Inc and Others Vs Mr. Rahul Khosla and Others
Delhi High Court · (2006) 03 DEL CK 0095
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts16 Mar 2006Dismissed
Kunwar Pal Singh Vs D.T.C. and Another
Delhi High Court · (2006) 03 DEL CK 0094
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts16 Mar 2006Dismissed
Delhi Layalpur Co-operative Group Housing Society Ltd. Vs D.D.A. and Another The Rabindra Vihar Co-operative Group Housing Society Ltd. (Regd.) Vs D.D.A.
Delhi High Court · (2006) 03 DEL CK 0093
Delhi Co-operative Societies Act, 1972 — Section 30Delhi Development Act, 1957 — Section 43Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 4, 6
High Courts16 Mar 2006
Autodesk, Inc and Others Vs Mr. Tony Rajmahender and Others
Delhi High Court · (2006) 03 DEL CK 0091
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts16 Mar 2006
Autodesk, Inc and Others Vs Mr. P. Saravana Raja and Others
Delhi High Court · (2006) 03 DEL CK 0090
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts16 Mar 2006
Autodesk, Inc and Others Vs Ms. Anita Trivedi and Another
Delhi High Court · (2006) 03 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts14 Mar 2006Allowed
R.C. Aggarwal Vs D.T.T.D.C. Ltd. and Others
Delhi High Court · (2006) 128 DLT 548 : (2006) 3 SLJ 471
High Courts14 Mar 2006Dismissed
Sumay Singh and Ant Ram Vs State and Others
Delhi High Court · (2006) 130 DLT 480
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 34, 452
High Courts14 Mar 2006Allowed
Jai Prakash Gupta Vs Suraiya Begum and Others
Delhi High Court · (2006) 128 DLT 613 : (2006) 88 DRJ 370
Delhi Rent Control Act, 1958 — Section 2, 50
High Courts14 Mar 2006Disposed Off
Laldee Private Limited Vs Union of India (UOI) and Others
Delhi High Court · (2006) 2 ARBLR 262 : (2006) 128 DLT 195 : (2006) 88 DRJ 372
Arbitration Act, 1940 — Section 12, 12(2), 28, 33, 5
High Courts14 Mar 2006Dismissed
Rita Garments Vs Sh. Ghanshyam Bajaj
Delhi High Court · (2006) 129 DLT 391
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts14 Mar 2006Dismissed
Punjab and Sind Bank Vs Allied Beverages Co. Pvt. Ltd. and Others
Delhi High Court · (2006) 4 BC 102 : (2006) 129 DLT 570 : (2006) 4 RCR(Civil) 151
Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts14 Mar 2006Dismissed
Sunita Yadav Vs Municipal Corporation of Delhi
Delhi High Court · (2006) 89 DRJ 194 : (2007) 1 SLJ 338
Constitution of India, 1950 — Article 141
High Courts14 Mar 2006Dismissed
Jitender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2006) 03 DEL CK 0160
Constitution of India, 1950 — Article 226, 226(2)
High Courts14 Mar 2006Disposed Off
Central Warehousing Corporation Vs National Freight Carriers and Another
Delhi High Court · (2006) 03 DEL CK 0159
Arbitration and Conciliation Act, 1996 — Section 28, 33, 34Contract Act, 1872 — Section 72
High Courts14 Mar 2006Dismissed
Indian Farmers Fertiliser Coop. Ltd. Vs E. Great (I) and Co. and Another
Delhi High Court · (2006) 03 DEL CK 0158
Arbitration Act, 1940 — Section 20, 30, 33
High Courts14 Mar 2006Allowed
Sajjan Lal Vs Commissioner of M.C.D. and Others
Delhi High Court · (2006) 110 FLR 38
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304, 32, 323, 34
High Courts14 Mar 2006
Anuj Rawat and Another Vs Smt. Sita Devi and Others
Delhi High Court · (2006) 03 DEL CK 0105
Delhi Rent Control Act, 1958 — Section 25, 37
High Courts14 Mar 2006
Pt. Munshi Ram and Associates (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (2006) 03 DEL CK 0104
Arbitration Act, 1940 — Section 14, 17, 29, 30