Constitution of India, 1950 — Article 226Drugs and Cosmetics Rules, 1945 — Rule 65(1), 65(15), 65(5)(15)Pharmacy Act, 1948 — Section 29, 31, 32A, 32B, 32B(2)

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High Courts17 Mar 2006Dismissed

Gaurav Dhawan Vs The State

Delhi High Court · (2006) 133 DLT 231

Criminal Procedure Code, 1973 (CrPC) — Section 281, 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts17 Mar 2006Dismissed

Uttar Pradesh State Bridge Cor Vs Overseas Water Proofing Corpn.

Delhi High Court · AIR 2006 Delhi 211 : (2006) 130 DLT 182

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High Courts17 Mar 2006

Indrani Sarma Vs University of Delhi and Others

Delhi High Court · (2006) 128 DLT 556

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High Courts17 Mar 2006

Harbans Lal and Another Vs State Hari Ram Vs State and Others

Delhi High Court · (2006) 03 DEL CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 306, 34, 498A

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High Courts17 Mar 2006

Pure Drinks Limited and Others Vs Project Investments Pvt. Ltd. and Others

Delhi High Court · (2006) 03 DEL CK 0050

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High Courts17 Mar 2006

Union of India (UOI) and Another Vs Ram Swaroop

Delhi High Court · (2006) 03 DEL CK 0049

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High Courts17 Mar 2006

Vikas Sharma Vs Sanatan Dharam Co-Edu. Hr. Sec. Schl. and Another

Delhi High Court · (2006) 132 DLT 259 : (2006) 89 DRJ 204

Delhi School Education Act, 1973 — Section 20, 24(3), 24(4), 8Delhi School Education Rules, 1973 — Rule 96, 98

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High Courts17 Mar 2006

Maninder Pal Singh Kohli Vs The State and Another

Delhi High Court · (2006) 129 DLT 185 : (2006) 87 DRJ 796

Criminal Procedure Code, 1973 (CrPC) — Section 401Extradition Act, 1962 — Section 7(2)

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High Courts17 Mar 2006

Satluj Jal Vidyut Nigam Ltd. Vs Jai Prakash Hyundai Corsortium

Delhi High Court · AIR 2006 Delhi 239 : (2006) 1 ARBLR 587 : (2006) 4 BC 21 : (2006) 1 CTLJ 87 : (2006) 129 DLT 453 : (2006) 88 DRJ 332

Arbitration and Conciliation Act, 1996 — Section 9Contract Act, 1872 — Section 73, 74

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High Courts17 Mar 2006

Shree Digvijay Cement Co. Ltd. Vs The State Trading Corporation of India Ltd.

Delhi High Court · AIR 2006 Delhi 276 : (2006) 3 BC 405 : (2006) 2 CTLJ 34 : (2006) 128 DLT 319 : (2006) 89 DRJ 207

Contract Act, 1872 — Section 182, 185, 186, 187, 188

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High Courts17 Mar 2006Dismissed

Amrit Pal Singh Vs Jasmit Kaur

Delhi High Court · AIR 2006 Delhi 213 : (2006) 128 DLT 523

Civil Procedure Code, 1908 (CPC) — Section 21Guardians and Wards Act, 1890 — Section 25, 27, 6, 9Hindu Minority and Guardianship Act, 1956 — Section 6A

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High Courts16 Mar 2006

Saurabh Exports Vs Blaze Finlease and Credits Pvt. Ltd.

Delhi High Court · (2006) 133 CompCas 495 : (2006) 129 DLT 429 : (2006) 89 DRJ 372 : (2006) 2 RCR(Civil) 786 : (2006) 72 SCL 321

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High Courts16 Mar 2006

La Chemise Lacoste and Another Vs R.H. Garments and Others

Delhi High Court · (2006) 32 PTC 481

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High Courts16 Mar 2006

Charu Sharma Vs Motilal Nehru College and Others

Delhi High Court · (2006) 128 DLT 798

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