High Courts27 Apr 2006Disposed Off
Shri Uday Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 04 DEL CK 0153
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 4, 5A, 6
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 5,121 of 6,480
High Courts27 Apr 2006Dismissed
Ace Door and Door Cargo and Another Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2006) 04 DEL CK 0152
High Courts27 Apr 2006Disposed Off
Union of India (UOI) Vs Smt. Ratni Devi and Another Sh. Khazan Singh Vs Union of India (UOI)
Delhi High Court · (2006) 04 DEL CK 0150
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2006Dismissed
Delhi Development Authority Vs Shri Vijaya Builders and Others
Delhi High Court · (2006) 04 DEL CK 0149
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 113, 55, 5
High Courts27 Apr 2006Dismissed
Shri Kartar Singh Yadav Vs Shri Suresh Chand Arora
Delhi High Court · (2006) 04 DEL CK 0148
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 7 Rule 11Limitation Act, 1963 — Section 5
High Courts27 Apr 2006Dismissed
State of Haryana Vs Union of India (UOI) and Others
Delhi High Court · (2006) 04 DEL CK 0147
Land Acquisition Act, 1894 — Section 18, 4, 54, 6
High Courts27 Apr 2006Dismissed
Sona Wires (P) Ltd. Vs Sh. Hem Chand Jain
Delhi High Court · (2006) 04 DEL CK 0146
High Courts27 Apr 2006Dismissed
Modern New Kapoor Jewellers Vs New India Assurance Co. Ltd.
Delhi High Court · (2006) 04 DEL CK 0145
High Courts27 Apr 2006Dismissed
Shri Vinod Babbar Vs Baby Swati
Delhi High Court · (2006) 135 DLT 258 : (2007) 1 DMC 73
Civil Procedure Code, 1908 (CPC) — Section 33, 96Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Apr 2006Disposed Off
Gajraj Singh Vs Union of India (UOI) and Another
Delhi High Court · (2006) 88 DRJ 811
Delhi Development Act, 1957 — Section 12Land Acquisition Act, 1894 — Section 11A, 18, 23, 24, 25
High Courts27 Apr 2006Allowed
Union of India (UOI) Vs Shri Nihal Singh and Another
Delhi High Court · (2006) 04 DEL CK 0141
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 8(4)Limitation Act, 1963 — Section 5
High Courts27 Apr 2006Dismissed
Kartar Kaur Vs Union of India (UOI) and Another
Delhi High Court · (2006) 129 DLT 813 : (2006) 90 DRJ 176
Land Acquisition Act, 1894 — Section 10, 17(1), 18, 23(1), 34
High Courts27 Apr 2006Dismissed
Union of India (UOI) Vs Shri Birbal (Deceased) through Lrs.
Delhi High Court · (2006) 04 DEL CK 0139
Land Acquisition Act, 1894 — Section 18, 19, 4, 6Limitation Act, 1963 — Section 5
High Courts27 Apr 2006Dismissed
Union of India (UOI) Vs Shri Satish Gupta and Others
Delhi High Court · (2006) 04 DEL CK 0138
Land Acquisition Act, 1894 — Section 18, 4, 54, 6Limitation Act, 1963 — Section 5
High Courts27 Apr 2006Allowed
Smt. Bhagwan Devi Etc. Vs Union of India (UOI) and Others
Delhi High Court · (2006) 04 DEL CK 0137
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts27 Apr 2006Dismissed
Ran Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 04 DEL CK 0135
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 47 Rule 1, Order 9 Rule 4, 151Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 16, 4
High Courts27 Apr 2006Allowed
Union of India (UOI) Vs Sh. Parbhati and Others
Delhi High Court · (2006) 133 DLT 333 : (2006) 90 DRJ 172
Civil Procedure Code, 1908 (CPC) — Section 149Land Acquisition Act, 1894 — Section 11, 18, 4, 6Limitation Act, 1963 — Section 5
High Courts27 Apr 2006Allowed
Jas Rath Vs Union of India (UOI) Union of India (UOI) Vs Ran Singh and Others
Delhi High Court · (2006) 130 DLT 700
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, 151Land Acquisition Act, 1894 — Section 11, 18, 19, 23, 23(1A)Registration Act, 1908 — Section 57(5)
High Courts27 Apr 2006Dismissed
Sh. Ram Prakash Gupta Vs Sh. Rajiv Kumar Gupta and Others
Delhi High Court · (2006) 129 DLT 381 : (2006) 89 DRJ 494
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Limitation Act, 1963 — Article 59
High Courts27 Apr 2006Dismissed
Punj Lloyd Insulations Ltd. Vs State Bank of India and Another
Delhi High Court · AIR 2006 Delhi 256 : (2006) 1 CTLJ 209