Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 98Delhi Land Reforms Act, 1954 — Section 185Transfer of Property Act, 1882 — Section 52

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High Courts28 Apr 2006Disposed Off

Modern Overseas Vs Union of India (UOI)

Delhi High Court · (2006) 204 ELT 218

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High Courts28 Apr 2006Dismissed

Pawan Kr. and Another and Gurdial Singh Vs State of Haryana and Another

Delhi High Court · (2006) 3 RCR(Civil) 560

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Punjab Municipal Act, 1911 — Section 238Punjab Reorganisation Act, 1966 — Section 2, 91, 92

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High Courts28 Apr 2006Dismissed

Sheel Agro Oils P. Ltd. Vs Commissioner of Cus. and C. Ex.

Delhi High Court · (2006) 204 ELT 31

Prevention of Food Adulteration Act, 1954 — Section 2(1)(A)

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High Courts28 Apr 2006Dismissed

Jankalyan Sudhar Sangathan and Others Vs Delhi Development Authority and Another

Delhi High Court · (2006) 04 DEL CK 0107

Delhi Development Act, 1957 — Section 10, 11(A)

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High Courts28 Apr 2006Dismissed

Shri Naresh Kumar Mahajan Vs Delhi Development Authority and Another

Delhi High Court · (2006) 04 DEL CK 0106

Constitution of India, 1950 — Article 226

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High Courts28 Apr 2006Allowed

Allergan Inc. and Another Vs Intas Pharmaceuticals

Delhi High Court · (2006) 04 DEL CK 0105

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 11, Order 7 Rule 11, 20Trade Marks Act, 1999 — Section 134, 134(1), 134(2)

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High Courts28 Apr 2006Dismissed

Union of India (UOI) Vs Raja Ram Madan Lal

Delhi High Court · (2006) 04 DEL CK 0104

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 102, 74, 92, 93, 98(1)

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High Courts28 Apr 2006Dismissed

Delhi Development Authority Vs Varun Enterprises and Others

Delhi High Court · (2006) 131 DLT 473

Delhi Development Act, 1957 — Section 14, 29(2)Evidence Act, 1872 — Section 105

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High Courts28 Apr 2006Dismissed

Delhi Development Authority Vs Amar Auto Works and Others

Delhi High Court · (2006) 130 DLT 376 : (2006) 89 DRJ 459

Delhi Development Act, 1957 — Section 14, 29(2)Evidence Act, 1872 — Section 105

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High Courts28 Apr 2006Dismissed

Delhi Development Authority Vs Jagdamba Chit Fund and Finance Co.

Delhi High Court · (2006) 132 DLT 580 : (2006) 89 DRJ 548

Delhi Development Act, 1957 — Section 14, 29(2)Evidence Act, 1872 — Section 105

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High Courts28 Apr 2006Allowed

Food Craft Instt. Vs Rameshwar Sharma and Another Kishan Lal and Sons Vs Govt. of. NCT. of Delhi and Others Nisshoiwai Corporation Vs Delhi Admn. and Others

Delhi High Court · (2006) 134 DLT 49 : (2007) 2 LLJ 350

Civil Procedure Code, 1908 (CPC) — Section 136, 151, 153Constitution of India, 1950 — Article 136, 14, 226, 23Hindu Adoptions and Maintenance Act, 1956 — Section 20

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High Courts28 Apr 2006Dismissed