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Delhi High Court judgments

1,29,596 judgments · page 5,116 of 6,480

High Courts11 May 2006

Charanjit Singh Vs Kehar Singh

Delhi High Court · (2006) 90 DRJ 268

Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, Order 8 Rule 5(1), Order 9 Rule 8, 96Evidence Act, 1872 — Section 70
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High Courts10 May 2006Dismissed

Shri Chet Ram Gupta Vs Shri Motian Devi and Others

Delhi High Court · (2006) 05 DEL CK 0148

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 3, Order 3 Rule 2, Order 6 Rule 17, Order 8 Rule 10Contract Act, 1872 — Section 23, 24Foreign Exchange Regulation Act, 1973 — Section 29(1), 31, 50, 61, 63
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High Courts10 May 2006Dismissed

N.P.C.C. Vs Rajdhani Builders

Delhi High Court · (2006) 2 ARBLR 219

Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 24, 28, 28(3), 31(3), 34
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