High Courts19 May 2006Allowed
Lt. Col. L. Oliver (Retd.) Vs The Delhi Stock Exchange Association Ltd. and Another
Delhi High Court · (2006) 110 FLR 1028
Constitution of India, 1950 — Article 12, 14
COURT ARCHIVE
Delhi High Court judgments
1,29,639 judgments · page 5,114 of 6,482
High Courts19 May 2006Dismissed
Yashwant Singh Negi Vs Union of India (UOI) and Others
Delhi High Court · (2006) 05 DEL CK 0029
Constitution of India, 1950 — Article 226
High Courts19 May 2006
Surya Pharmaceuticals Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (2008) 214 CTR 538 : (1987) 66 CTR 149 : (2006) 130 DLT 517 : (2007) 295 ITR 427 : (2008) 171 TAXMAN 163
Income Tax Act, 1961 — Section 127, 127(1), 133A, 139, 271(1)
High Courts19 May 2006Dismissed
Kool Crown Corks Pvt. Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (2006) 05 DEL CK 0008
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(1), 12(3)Central Sales Tax Act, 1956 — Section 4(2), 5(2), 8(1), 8(4)Delhi Sales Tax Act, 1975 — Section 4(2)
High Courts18 May 2006
Ex. Rect./Rfn Nahar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 05 DEL CK 0194
High Courts18 May 2006Disposed Off
Delhi Jal Board Vs Jagdish Chandra and Another
Delhi High Court · (2006) 05 DEL CK 0180
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts18 May 2006Disposed Off
Jaswant Rai and Another Vs The State and Others
Delhi High Court · (2006) 05 DEL CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 May 2006Dismissed
Ramesh Chand Tanwar Vs NCT of Delhi Commissioner MCD
Delhi High Court · (2006) 05 DEL CK 0131
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 480
High Courts18 May 2006Dismissed
Union of India (UOI) and Others Vs Mohinder Singh and Others
Delhi High Court · (2008) 1 SLJ 131
High Courts18 May 2006
Anil Jain Vs Directorate of Revenue Intelligence
Delhi High Court · (2006) 131 DLT 573 : (2006) 89 DRJ 364 : (2007) 207 ELT 215
Customs Act, 1962 — Section 132, 135, 135(1)
High Courts18 May 2006
Nitin Developers And Const Vs Commissioner of Income Tax
Delhi High Court · (2006) 204 CTR 497 : (2006) 284 ITR 605 : (2007) 160 TAXMAN 376
High Courts17 May 2006Allowed
Mr. Arun Kathpalia Vs Shri Jai Mangharam Mukhi
Delhi High Court · (2006) 05 DEL CK 0195
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts17 May 2006Disposed Off
Dr. Prashanta Padmanabha Amin Vs R.N. Sheetal Wad
Delhi High Court · (2006) 130 DLT 410
Constitution of India, 1950 — Article 129, 142, 215, 226Contempt of Courts Act, 1971 — Section 12Indian Medical Council Act, 1956 — Section 13, 13(3), 13(4), 13(4A), 13(4B)
High Courts17 May 2006Allowed
Shamsher Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 05 DEL CK 0167
High Courts17 May 2006Disposed Off
R.K. Malik and Others Vs Kiran Pal and Others
Delhi High Court · (2006) 3 ACC 261 : (2007) ACJ 2010
Income Tax Act, 1961 — Section 48Motor Accidents Claims Tribunal Act — Section 163A, 166, 168
High Courts17 May 2006Dismissed
National Insurance Company Vs Bhagwati Devi and Others
Delhi High Court · (2006) 4 ACC 329 : (2007) ACJ 2124
Motor Vehicles Act, 1988 — Section 149, 149(2), 163A, 165, 166
High Courts17 May 2006Disposed Off
Vikas Jain Vs Union of India (UOI) and Others
Delhi High Court · (2006) 90 DRJ 100 : (2006) 4 RCR(Civil) 147 : (2006) 2 RCR(Rent) 300
Companies Act, 1956 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 5(1)Punjab Reorganisation Act, 1966 — Section 79, 80(6)
High Courts17 May 2006Disposed Off
Central Bureau of Investigation Vs The Joint Commissioner of Customs IGI Airport
Delhi High Court · (2006) CriLJ 2838 : (2006) 89 DRJ 661 : (2006) 4 RCR(Criminal) 758
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts17 May 2006Disposed Off
Karan Singh Vs The State (NCT of Delhi)
Delhi High Court · (2006) 130 DLT 114 : (2006) 89 DRJ 665 : (2006) 3 RCR(Criminal) 707
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 37