High Courts26 Mar 2007Dismissed

Kanwaljit Singh Vs The State (NCT of Delhi)

Delhi High Court · (2007) 139 DLT 280 : (2007) 95 DRJ 439 : (2007) 3 RCR(Criminal) 626

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 498APrevention of Corruption Act, 1988 — Section 13(2), 7
High Courts24 Mar 2007Dismissed

Meenu Bhist Vs Vijay Kumar Gupta and Another

Delhi High Court · (2008) 1 CivCC 372 : (2007) 141 DLT 923 : (2007) 1 ILR Delhi 1327 : (2008) 1 RCR(Civil) 688 : (2008) 1 RCR(Criminal) 83

Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts23 Mar 2007Dismissed

Dalmia Industries Limited Vs Shri Jagmohan Gupta

Delhi High Court · (2007) 139 DLT 165

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 47 Rule 1, Order 7 Rule 11Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts23 Mar 2007Disposed Off

Jawahar Vs The State

Delhi High Court · (2007) 2 ILR Delhi 146 : (2007) 4 RCR(Criminal) 336

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42(2), 50, 57