High Courts15 Apr 2007Dismissed
Time Warner Entertainment Company, L.p. and Others Vs RPG Netcom
Delhi High Court · (2007) 34 PTC 668
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,050 of 6,525
High Courts04 Apr 2007Allowed
Rajuddin Vs Jamia Millia Islamia
Delhi High Court · (2007) 140 DLT 89 : (2007) 96 DRJ 561
Constitution of India, 1950 — Article 14, 311(2)
High Courts04 Apr 2007Dismissed
Smt. Jagwati Vs Union of India (UOI) and Others
Delhi High Court · (2007) 96 DRJ 552
Constitution of India, 1950 — Article 14, 16
High Courts04 Apr 2007Dismissed
Dharam Vir Vs Union of India (UOI) and Others
Delhi High Court · (2007) 2 ILR Delhi 191
Constitution of India, 1950 — Article 14
High Courts04 Apr 2007Disposed Off
ICICI Bank Ltd. Vs Prafull Chandra
Delhi High Court · (2007) 3 CivCC 532 : (2007) 139 DLT 538 : (2007) 2 ILR Delhi 250 : (2007) 4 RCR(Civil) 228 : (2007) 4 RCR(Criminal) 203
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts04 Apr 2007Dismissed
Ayurherbs Pharmaceuticals Private Limited Vs Three-N-Products Private Limited
Delhi High Court · (2007) 141 DLT 609 : (2007) 35 PTC 261
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2007Dismissed
C.A. Contractor and Suppliers Pvt. Ltd. Vs C.P.W.D.
Delhi High Court · AIR 2007 Delhi 188
Constitution of India, 1950 — Article 14, 19
High Courts04 Apr 2007
Shri Kanwaljit Singh Vs Central Bank of India
Delhi High Court · (2007) 04 DEL CK 0097
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 31, 31(1)
High Courts04 Apr 2007
Shri Shivraj Krishan Gupta, Smt. Neena Jain and Smt. Neera Goel Vs Sh. Chander Krishan Gupta, Sh. Avtar Krishan Gupta, Shri Balraj Krishan Gupta and Ms. Anjali Gupta
Delhi High Court · (2007) 96 DRJ 466 : (2007) ILR Delhi 202 Supp
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Succession Act, 1925 — Section 213, 213(2), 57
High Courts04 Apr 2007Dismissed
Mahesh Chand Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2007) 1 ILR Delhi 209
High Courts04 Apr 2007Dismissed
State of Haryana Vs Suraj Pal and Others
Delhi High Court · (2007) 04 DEL CK 0069
High Courts04 Apr 2007
Sambhavana Vs Delhi University and Others
Delhi High Court · (2007) 04 DEL CK 0028
High Courts04 Apr 2007Dismissed
Rosetta Williams Vs The Director of Education, Govt. of NCT of Delhi and Others
Delhi High Court · (2007) 140 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 25, 8, 8(2), 8(4)
High Courts04 Apr 2007Dismissed
Sanjeev Kumar Vs Container Corporation of India Ltd.
Delhi High Court · (2007) 04 DEL CK 0010
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts03 Apr 2007Allowed
Peeraswami Vs State NCT of Delhi
Delhi High Court · (2007) 139 DLT 456 : (2007) 95 DRJ 363 : (2007) 4 RCR(Criminal) 339
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 50, 57
High Courts03 Apr 2007Dismissed
Vikram Rampal Vs The State
Delhi High Court · (2007) 04 DEL CK 0132
Penal Code, 1860 (IPC) — Section 302, 34, 342, 392, 394
High Courts03 Apr 2007Dismissed
Vipin Kumar Vs State
Delhi High Court · (2007) 139 DLT 470
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 73Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364A
High Courts03 Apr 2007Allowed
Rameshwar Dayal Vs The Presiding Officer and Another
Delhi High Court · (2007) 95 DRJ 523
Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25H
High Courts03 Apr 2007Dismissed
Ankoo Kohli Vs Commissioner of Customs
Delhi High Court · (2007) 218 ELT 356
Customs Act, 1962 — Section 108, 112, 130