COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 5,044 of 6,525

High Courts24 Apr 2007

Mrs. Sushma Thadani Vs Mr. Yatish Kumar Satija and Another

Delhi High Court · (2007) 96 DRJ 199 : (2007) 2 ILR Delhi 88

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 15, 22Specific Relief Act, 1963 — Section 34

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High Courts24 Apr 2007

Rai Kumar @ Sonu @ Chandu Vs State (N.C.T.) of Delhi

Delhi High Court · (2007) 96 DRJ 102

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 201, 396, 397, 400

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High Courts24 Apr 2007Allowed

Devender Ram Ratwana Vs State of NCT of Delhi

Delhi High Court · (2007) 96 DRJ 766

Penal Code, 1860 (IPC) — Section 376, 420, 468, 471

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High Courts24 Apr 2007

Sh. Bharat Hegde Vs Smt. Saroj Hegde

Delhi High Court · (2007) 4 CivCC 670 : (2007) 140 DLT 16 : (2007) 1 DMC 815 : (2007) 96 DRJ 110 : (2007) 4 RCR(Civil) 402

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24

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High Courts23 Apr 2007Dismissed

Jai Prakash and Another Vs State and Another

Delhi High Court · (2007) 04 DEL CK 0238

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High Courts23 Apr 2007Allowed

Oriental Insurance Co. and Others Vs Vinod Kumar and Others National Insurance Co. Ltd. Vs Shri Ashok Kumar and Others

Delhi High Court · (2007) 96 DRJ 483

Central Motor Vehicles Rules, 1989 — Rule 142Contract Act, 1872 — Section 25, 51, 52, 54, 65Insurance Act, 1938 — Section 64VB

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High Courts23 Apr 2007Disposed Off

Shri Subhash Chand Aggarwal Vs Shri Dharam Singh and Shri Sandeep Chauhan

Delhi High Court · (2007) 2 ILR Delhi 210

Specific Relief Act, 1963 — Section 14, 20, 22, 23

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High Courts23 Apr 2007Dismissed

Ranjana Vs Tej Bhan Sharma

Delhi High Court · AIR 2007 Delhi 246 : (2007) 4 CivCC 631 : (2007) 3 RCR(Civil) 879

Hindu Marriage Act, 1955 — Section 11, 5

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High Courts23 Apr 2007Dismissed

Radhey Sharma and Others Vs C.B.I.

Delhi High Court · (2007) 2 ILR Delhi 417

Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(3), 13(2), 7

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High Courts23 Apr 2007Disposed Off

Commissioner of Income Tax, Delhi Vs Datson Investment Ltd.

Delhi High Court · (2007) 04 DEL CK 0117

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High Courts23 Apr 2007Dismissed

Ashok Leyland Limited Vs DTC and Others

Delhi High Court · (2007) 2 ILR Delhi 202

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High Courts23 Apr 2007

Commissioner of Income Tax Vs United Towers (I.) P. Ltd.

Delhi High Court · (2008) 296 ITR 106 : (2008) 172 TAXMAN 267

Income Tax Rules, 1962 — Rule 46A(4)

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High Courts23 Apr 2007Dismissed

The Commissioner of Income Tax-XVII Vs Shri Toshio Sakai

Delhi High Court · (2007) 04 DEL CK 0055

Income Tax Act, 1961 — Section 201(1), 206, 260A

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High Courts23 Apr 2007Dismissed

Sulochna Devi Vs Union of India (UOI) and Others

Delhi High Court · (2007) 04 DEL CK 0054

Pension Regulations for Army, 1961 — Regulation 213

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High Courts23 Apr 2007Dismissed

S.D. Sharma Vs State (NCT of Delhi)

Delhi High Court · (2007) 04 DEL CK 0036

Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)

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High Courts21 Apr 2007

ITC Limited Vs Mr. Sunil and Others

Delhi High Court · (2007) 04 DEL CK 0231

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High Courts21 Apr 2007Dismissed

P.P. Sharma Vs Rajdev Singh and Others

Delhi High Court · (2007) 04 DEL CK 0197

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 7 Rule 11Specific Relief Act, 1963 — Section 6

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High Courts21 Apr 2007Dismissed

Shri Siddharth Vs Guru Govind Singh I.P. University

Delhi High Court · (2007) 04 DEL CK 0182

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High Courts21 Apr 2007Dismissed

Col. V.M. Mathur Vs Union of India (UOI) and Another

Delhi High Court · (2007) 04 DEL CK 0181

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High Courts21 Apr 2007

Sonu @ Kane Vs The State

Delhi High Court · (2007) 96 DRJ 509

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 2, 20A, 20B, 24

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