High Courts10 Oct 2025Dismissed
M/S AMD Estates and Developers Pvt Ltd. Vs M/S VSR Infratech Pvt Ltd.
Delhi High Court · (2025) 10 DEL CK 2004
Arbitration and Conciliation Act, 1996-Section 9, 11, 17Companies Act, 1956
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 501 of 6,103
High Courts10 Oct 2025Disposed Of
Mr. Zahid Khan & Anr. Vs The State (GNCT Of Delhi)
Delhi High Court · (2025) 10 DEL CK 2025
Indian Penal Code-Section 307, 308, 34, 397Cr.P.C.-Section 313Probation of Offenders Act, 1958-Section 4
High Courts10 Oct 2025Dismissed
State Vs Amit Gautam
Delhi High Court · (2025) 10 DEL CK 2026
Cr.P.C-Section 377, 428IPC-Section 308, 304, 304 Part I, 304 Part II
High Courts10 Oct 2025Disposed Of
Kuldeep Singh Dabas Vs Gnct Of Delhi
Delhi High Court · (2025) 10 DEL CK 2038
High Courts10 Oct 2025Dismissed
Ashwin Murli Vs Oil And Natural Gas Corporation Ltd & Ors.
Delhi High Court · (2025) 10 DEL CK 2040
High Courts10 Oct 2025Allowed
Mahesh Shrivastva @ Jeeva Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 10 DEL CK 2045
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 107/151
High Courts10 Oct 2025Disposed Of
M/S Aviraj Udyog Through Its Proprietor Guneet Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2069
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts10 Oct 2025Disposed Of
M/S Rajesh Metals Through Its Proprietor Rajesh Kakar Vs Office Of The Commissioner CGST Delhi North Through Its Commissioner
Delhi High Court · (2025) 10 DEL CK 2074
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 16, 107, 122(1), 122(1A), 122(3)
High Courts10 Oct 2025Disposed Of
Enviro Tech Ventures Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2075
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts10 Oct 2025Disposed Of
Future Consumer Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2080
Central Goods and Service Tax Act, 2017-Section 160, 161
High Courts10 Oct 2025Disposed Of
Renu Arora & Ors. Vs St. Margaret Senior Secondary School & Anr.
Delhi High Court · (2025) 10 DEL CK 2095
Delhi School Education Act, 1973-Section 4, 10, 17 & 18Delhi School Education Rules, 1973-Rule 121Constitution of India-Article 226
High Courts10 Oct 2025Disposed Of
Sub Krishan Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2101
Army Act, 1950-Section 41, 41(1), 41(2), 63, 34(a)Army Rules, 1954-Rule 22, 23(3), 26, 13(3), 149Constitution of India-Article 226, 227
High Courts10 Oct 2025Dismissed
S N Jha Vs Union Of India & Anr
Delhi High Court · (2025) 10 DEL CK 2103
BSF Act, 1968-Section 46BSF Rules-Rule 45(1)(i), 48, 48(3), 89, 90, 93Indian Penal Code, 1860-Section 307
High Courts10 Oct 2025Dismissed
Suresh Sankhla Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2106
Constitution of India-Article 51-A(j), 226
High Courts10 Oct 2025Dismissed
Government Of J And K & Anr. Vs Dr. Rajinder Kumar Trisal
Delhi High Court · (2025) 10 DEL CK 2110
Constitution of India-Article 14
High Courts10 Oct 2025Allowed
Harish Vs State (GNCT Of Delhi) & Anr.
Delhi High Court · (2025) 10 DEL CK 2137
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 528Code of Criminal Procedure, 1973-Sections 439, 482, 91, 506, 164, 161Indian Penal Code, 1860-Sections 376AB, 506
High Courts10 Oct 2025Dismissed
Union Of India Through Secretary & Ors. Vs S K Jasra
Delhi High Court · (2025) 10 DEL CK 2132
Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(iii), 3(1)(a), 3(1)(c)CCS (CCA) Rules, 1965-Rule 14, 14(2), 14(3), 14(4), 14(5), 15, 29-AAdministrative Tribunals Act, 1985-Section 20
High Courts10 Oct 2025Disposed Of
Fosun Pharma Industrial Pte. Ltd Vs Assistant/ Deputy Commissioner Of Income Tax & Anr.
Delhi High Court · (2025) 10 DEL CK 2124
Income Tax Act, 1961-Section 148A(1), 148A(3), 148, 143A(3)
High Courts10 Oct 2025Dismissed
Himanshu Yadav & Anr. Vs A.I.I.M.S & Anr.
Delhi High Court · (2025) 10 DEL CK 2152
Constitution of India-Article 16, 14
High Courts10 Oct 2025Disposed Of
Sh Balbir Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 2162