COURT ARCHIVE

Delhi High Court judgments

1,22,021 judgments · page 500 of 6,102

High Courts10 Oct 2025Allowed

Sh. Rishant Sadh & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 1841

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 354A, 354B, 34Code of Criminal Procedure, 1973-Section 482

High Courts10 Oct 2025Allowed

Divyanshu Kalra & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 1843

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 354Code of Criminal Procedure, 1973-Section 482

High Courts10 Oct 2025Partly Allowed

R.K. Jain Vs Suraj Sunar & Ors.

Delhi High Court · (2025) 10 DEL CK 1862

Code of Civil Procedure, 1908-Section 20, 114, Order XLVII Rule 1

High Courts10 Oct 2025Disposed Of

Abhijeet Adhikari Vs The State Govt Of NCT Delhi

Delhi High Court · (2025) 10 DEL CK 1895

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430Indian Penal Code, 1860-Section 302, 201

High Courts10 Oct 2025Dismissed

Pr. Commissioner Of Income Tax, Delhi 1 Vs M/S Amadeus India Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 1901

Income Tax Act, 1961-Section 260A, 14A, 254, 9(1)(ii), 119IT Rules-8DFinance Act, 2022

High Courts10 Oct 2025Allowed

Sumit Sharma Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 1917

High Courts10 Oct 2025Dismissed

M/s NBCC (India) Ltd. Vs M/s RIC Projects Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 1921

Commercial Courts Act, 2015-Section 13(1-A)Code of Civil Procedure, 1908-Order XLIIIArbitration and Conciliation Act, 1996-Section 37

High Courts10 Oct 2025Allowed

Nirmala Yadav Vs Union Of India & Ors

Delhi High Court · (2025) 10 DEL CK 1929

Central Civil Services (Extraordinary Pension) Rules, 1939-Schedule-1-A, Section II(xii), Schedule 1A (II)

High Courts10 Oct 2025Dismissed

Kendriya Vidyalaya Sangathan Vs Smt. Geetanjali Yadav

Delhi High Court · (2025) 10 DEL CK 1932

High Courts10 Oct 2025Disposed Of

National Council Of Education Research & Training Vs M/s Murli Industries Ltd.

Delhi High Court · 2025 INSC 574

Arbitration and Conciliation Act, 1996-Section 34, 34(2)(b)(ii), 34(2A)Indian Contract Act, 1872-Section 32, 56, 70, 73, 74

High Courts10 Oct 2025Dismissed

Employees State Insurance Corporation & Ors. Vs Vinod Kumar

Delhi High Court · (2025) 10 DEL CK 1948

Indian Penal Code, 1860-Section 120-B, 302, 324, 506Employees’ State Insurance Corporation (Staff & Conditions of Service) Regulation, 1959-Regulation 10(2)(a), 46(4)Code of Criminal Procedure, 1973

High Courts10 Oct 2025Disposed Of

M/s IMS Mercantiles Ltd Vs Union Of India & Anr.

Delhi High Court · (2025) 10 DEL CK 1949

Constitution of India-Article 226 and 227Central Goods and Services Tax Act, 2017-Section 161, 74(1), 89, 90, 50, 122(1)(x), 122(1)(xvi), 122(1)(xvii), 122(2)(b), 122(3)(d), 125, 75(13)Delhi Goods and Services Tax Act, 2017-Section 161, 74(1), 89, 90, 50, 122(1)(x), 122(1)(xvi), 122(1)(xvii), 122(2)(b), 122(3)(d), 125, 75(13)

High Courts10 Oct 2025Allowed

Sh. Sandeep Kumar Vs Union Of India

Delhi High Court · (2025) 10 DEL CK 1950

Constitution of India-Article 14, 16, 309

High Courts10 Oct 2025Disposed Of

Alkem Laboratories Ltd. Vs Alchem International Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 1952

Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XXXIX Rule 2A, XXXIX Rule 4Trade Marks Act, 1999-Section 29(5) and (6), 33

High Courts10 Oct 2025Disposed Of

ICMR - National Institute Of Cancer Prevention And Research Vs Mrs. Rajani Yadav, Medical Social Worker & Ors.

Delhi High Court · (2025) 10 DEL CK 1961

High Courts10 Oct 2025Disposed Of

G.N.G. Auto Aids Pvt Ltd Vs Just Funky India Trading Pvt Ltd

Delhi High Court · (2025) 10 DEL CK 1975

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12Haryana Urban (Control of Rent and Eviction) Act, 1973-Section 13DIAC (Administrative Cost and Arbitrators' Fees) Rules, 2018

High Courts10 Oct 2025Dismissed

Union Of India & Ors. Vs Ex Sgt Nitesh Kumar (772946-G)

Delhi High Court · (2025) 10 DEL CK 1978

Constitution of India-Article 226

High Courts10 Oct 2025Dismissed

Union Of India & Ors. Vs MWO Kishore Kumar (Retd) (666695)

Delhi High Court · (2025) 10 DEL CK 1979

Constitution of India-Article 226

High Courts10 Oct 2025Dismissed

Shikhar Prasad Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 1982

High Courts10 Oct 2025Disposed Of

Elxir Trading Pvt. Ltd Vs Kent Ro Systems Ltd & Ors.

Delhi High Court · (2025) 10 DEL CK 1990