High Courts05 May 2008
In Re: Radima Exports (P.) Ltd.
Delhi High Court · (2009) 148 CompCas 473 : (2008) 86 SCL 151
Companies Act, 1956 — Section 560, 560(6)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,954 of 6,586
High Courts05 May 2008Dismissed
National Insurance Co. Ltd. Vs Nirabjit Kaur and Others
Delhi High Court · (2010) ACJ 121
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 133, 149, 149(2), 173
High Courts02 May 2008Dismissed
Narendra Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 103 DRJ 294
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12(1), 12A, 12A(3), 3Constitution of India, 1950 — Article 14, 141, 19, 21, 22Customs Act, 1962 — Section 111, 113, 113, 2, 2(39)
High Courts02 May 2008Dismissed
Delhi Development Authority Vs Prof. Ram Prakash
Delhi High Court · (2008) 103 DRJ 57
High Courts02 May 2008Allowed
North Delhi Power Limited Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 103 DRJ 271 : (2008) ELR 583
Electricity Act, 2003 — Section 135Metering and Billing Regulations, 2003 — Regulation 43
High Courts02 May 2008Dismissed
Major Bahadur Singh Vs Union of India (UOI) and Others Ex. Hav. Sitar Singh Vs Chief of Army Staff and Others Birju Singh Vs Union of India (UOI)
Delhi High Court · (2008) 105 DRJ 347 : (2009) 1 ILR Delhi 19 : (2009) 3 SLR 329
Army Act, 1950 — Section 27
High Courts02 May 2008Dismissed
Ramesh Kumar Rajput @ Khan Vs The State NCT of Delhi
Delhi High Court · (2008) 05 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 42, 43, 50
High Courts02 May 2008Allowed
Santosh Kumar Singh Vs Sri Guru Gobind Singh College of Commerce and Others
Delhi High Court · (2008) 05 DEL CK 0201
High Courts02 May 2008
CPL. Jitender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 104 DRJ 517
Air Force Act, 1950 — Section 26Constitution of India, 1950 — Article 14, 226
High Courts02 May 2008
Commissioner of Income Tax Vs Dev Musco Lighting P. Ltd.
Delhi High Court · (2009) 316 ITR 209
Income Tax Rules, 1962 — Rule 46A
High Courts02 May 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Raj Bala, Shri Nanak Chand and Shri Dinesh Kumar Gurjar
Delhi High Court · (2009) ACJ 2116
Motor Vehicles Act, 1988 — Section 140
High Courts02 May 2008Dismissed
Tapan Kumar Dutta and Others Vs Election Commission of India and Others
Delhi High Court · (2009) 1 ILR Delhi 1
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 309
High Courts02 May 2008Allowed
Ex-Hav. Satbir Singh Vs The Chief of the Army Staff and Others Ex. Nk Shri Bagwan Vs Union of India and Others
Delhi High Court · (2008) 05 DEL CK 0159
Army Act, 1950 — Section 39(a), 48, 80
High Courts02 May 2008Dismissed
Hari Om Dutta Vs Union of India (UOI) and Others
Delhi High Court · (2008) 05 DEL CK 0120
High Courts02 May 2008
Polychem Ltd. Vs Bhushan Grover
Delhi High Court · (2008) 05 DEL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(1)
High Courts02 May 2008Dismissed
Sher Singh Vs Union of India and Others
Delhi High Court · (2008) 2 ILR Delhi 72 Supp
Special Protection Group Act, 1988 — Section 11
High Courts02 May 2008
Shri Ramesh Gupta Vs Shri Ram Awadh and Others
Delhi High Court · (2008) 105 DRJ 201
Motor Vehicles Act, 1988 — Section 173
High Courts01 May 2008Dismissed
Chander Mohan @ Sonu Vs Balbir Singh, Sardar Kulwant Singh and New India Assurance Company Ltd.
Delhi High Court · (2008) 05 DEL CK 0256
High Courts01 May 2008Dismissed
National Insurance Co. Ltd. Vs Kanshi Ram and Others
Delhi High Court · (2008) ACJ 2808 : (2008) 103 DRJ 45 : (2008) 118 FLR 816
Motor Vehicles Act, 1988 — Section 147(1)Workmens Compensation Act, 1923 — Section 3, 4, 4, 4A, 4A
High Courts01 May 2008
Commissioner of Income Tax Vs Manglam Ricinus Ltd.
Delhi High Court · (2008) 174 TAXMAN 186