High Courts12 May 2008Allowed
D.C.M. Shriram Consolidated Ltd. Vs Employees Insurance Court and Others
Delhi High Court · (2008) 118 FLR 726 : (2008) 3 LLJ 837
Employees State Insurance Act, 1948 — Section 2(22), 75
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,952 of 6,586
High Courts12 May 2008
Union of India (UOI) and Others Vs R.N. Goel, Asstt. P.F. Commissioner and Another
Delhi High Court · (2008) 118 FLR 665
Constitution of India, 1950 — Article 226
High Courts12 May 2008Allowed
Union of India (UOI) and Others Vs R.N. Goel, Astt. P.F. Commissioner (Retd.) and Another
Delhi High Court · (2009) 3 SLJ 277
Constitution of India, 1950 — Article 226
High Courts12 May 2008Allowed
K.N.S. Bindra Vs Union of India and Others
Delhi High Court · (2009) 1 ILR Delhi 75
Constitution of India, 1950 — Article 21, 41, 47
High Courts12 May 2008Dismissed
Satish Batra and Another Vs Registrar of Companies and Another
Delhi High Court · (2010) 154 CompCas 453 : (2011) 106 SCL 215
Companies Act, 1956 — Section 209, 628, 629A, 633
High Courts12 May 2008Dismissed
Satvir Sharma Vs C.B.I.
Delhi High Court · (2008) 05 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 19(1), 20
High Courts12 May 2008Dismissed
Earthtech Enterprises Ltd. Vs National Agricultural Co-operative Marketing Federation of India Ltd. (NAFED)
Delhi High Court · AIR 2008 Delhi 155 : (2008) 2 ARBLR 267 : (2008) 150 DLT 182 : (2008) 103 DRJ 601
Arbitration and Conciliation Act, 1996 — Section 12(3), 13, 13(3), 14, 14(1)
High Courts09 May 2008Dismissed
Saurabh Kumar Mallick Vs The Comptroller and Auditor General of India and Another
Delhi High Court · (2008) 151 DLT 261
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 20
High Courts09 May 2008Dismissed
New India Ass. Co. Ltd. Vs Rakesh Kumar, Shri Dan Singh and Sh. Trilok Singh
Delhi High Court · (2008) 05 DEL CK 0236
Motor Vehicles Act, 1988 — Section 173
High Courts09 May 2008
Muktesh Sawhney Vs D.T.C. and Another
Delhi High Court · (2008) 105 DRJ 422 : (2008) 1 ILR Delhi 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 107, 115, 151Motor Vehicles (Amendment) Act, 1982 — Section 47Motor Vehicles (Amendment) Act, 1994 — Section 54
High Courts09 May 2008Dismissed
Carborundum Universel Limited Vs Parth Trading Company and Others
Delhi High Court · (2008) 38 PTC 181
High Courts09 May 2008Dismissed
Sanjay Goyal and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 103 DRJ 378
Constitution of India, 1950 — Article 14, 19, 300ALand Acquisition Act, 1894 — Section 10, 23, 4, 5A, 6
High Courts09 May 2008Dismissed
New India Ass. Co. Ltd. Vs Sh. Vijay Singh, Smt. Krishna Devi, Shri Dan Singh and Sh. Trilok Singh, (owner)
Delhi High Court · (2009) 1 ILR Delhi 61
Motor Vehicles Act, 1988 — Section 173
High Courts09 May 2008
Mr. Anil Nanda Vs State and Another
Delhi High Court · (2008) 104 DRJ 54
Companies Act, 1956 — Section 42Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 468(2), 473, 482
High Courts09 May 2008Dismissed
D.K. Gupta Vs MCD and Others
Delhi High Court · (2008) 05 DEL CK 0017
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 332, 343, 344, 345A, 466A
High Courts09 May 2008Dismissed
Radhey Shyam Garg Vs Sh. Naresh Kumar Gupta
Delhi High Court · (2009) 1 CivCC 188 : (2008) 151 DLT 310 : (2008) 104 DRJ 286 : (2008) ILR Delhi 69 Supp : (2008) 4 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 253, 254, 262Evidence Act, 1872 — Section 137, 138Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142, 143, 145
High Courts08 May 2008
Sh. Rajesh Katial Vs State
Delhi High Court · (2008) 104 DRJ 228
Hindu Succession Act, 1956 — Section 8Succession Act, 1925 — Section 270, 276
High Courts08 May 2008
R.S. Sharad and Another Vs Union of India (UOI) and Others
Delhi High Court · (2008) 104 DRJ 169
Central Reserve Police Force Rules, 1955 — Rule 105
High Courts08 May 2008Dismissed
Bhandari Engineers and Builders Private Ltd. Vs Vijaya Bank and Others
Delhi High Court · (2008) 05 DEL CK 0089
High Courts08 May 2008
J.K. Jain (Dr.) Vs Krisnaram Baldeo
Delhi High Court · (2008) 103 DRJ 616 : (2008) 151 PLR 4
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 39 Rule 1, Order 39 Rule 2, 151