High Courts10 Sept 2008Dismissed
Commissioner of Income Tax Vs Riso Kagaku Corpn.
Delhi High Court · (2008) 09 DEL CK 0200
Income Tax Act, 1961 — Section 201(1), 271C
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,912 of 6,586
High Courts10 Sept 2008Dismissed
Rajan Babu T.B. Hospital Patients Welfare Social Vs Smt. Savitri Devi and Another
Delhi High Court · (2008) 09 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes (Central) Rules, 1957 — Rule 22, 24Industrial Disputes Act, 1947 — Section 10, 11, 17A, 2, 20(3)
High Courts10 Sept 2008Dismissed
Inderjeet Singh Vs Brijpal Singh @ Bijroo
Delhi High Court · (2008) 09 DEL CK 0114
High Courts10 Sept 2008
Sh. Mohinder Gupta Vs Sh. Subhash Mittal
Delhi High Court · (2008) 09 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2008Disposed Off
Vijay Kumar Vs Harsh Lata Aggarwal
Delhi High Court · (2008) 09 DEL CK 0085
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24Income Tax Act, 1961 — Section 80(1), 80(ccc)
High Courts10 Sept 2008Allowed
Trading Engg. Vs Union of India (UOI)
Delhi High Court · (2008) 4 ARBLR 120 : (2008) 106 DRJ 711
Arbitration and Conciliation Act, 1996 — Section 31, 34
High Courts10 Sept 2008Dismissed
Shri Mangi Lal Meena Vs Lt. Governor through Commissioner of Police and Others
Delhi High Court · (2008) 153 DLT 186
Administrative Tribunals Act, 1985 — Section 19
High Courts10 Sept 2008Dismissed
Nalini Singh Associates Vs Prime Time - IP Media Services Ltd.
Delhi High Court · (2008) 4 ARBLR 29 : (2008) 153 DLT 174 : (2008) 106 DRJ 734
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 41, 43, 62, 63
High Courts10 Sept 2008Dismissed
Commissioner of Income Tax Vs Goyal M.G. Gases Pvt. Ltd.
Delhi High Court · (2008) 220 CTR 66 : (2009) 316 ITR 303 : (2009) 176 TAXMAN 189
Income Tax Act, 1961 — Section 143(3), 153(2A), 153(3), 263, 263(1)
High Courts10 Sept 2008
Kalyan Sanstha Social Welfare Oganization Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts10 Sept 2008Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Pinki Devi Sharma and Others
Delhi High Court · (2008) 09 DEL CK 0001
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Dismissed
Sh. Narinder Jit Singh Dhillon Vs Sardar Mamu alias Veeray alias Sukhvinder Singh, Smt. Salma Begum and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 09 DEL CK 0312
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Allowed
Delhi Tamil Education Association Vs Directorate of Education
Delhi High Court · (2008) 153 DLT 261
Delhi School Education Act, 1973 — Section 96, 98Delhi School Education Rules, 1973 — Rule 96, 96(3A), 98(2), 98(3), 98(4)
High Courts09 Sept 2008Dismissed
Sunil Kapoor and Another Vs Rampat Estate Pvt. Ltd.
Delhi High Court · (2008) 09 DEL CK 0228
Limitation Act, 1963 — Article 54
High Courts09 Sept 2008Dismissed
Sh. Narinder Jit Singh Dhillon, (N.J.S. Dhillon) Vs Sardar Mamu alias Veeray alias Sukhvinder Singh, Smt. Salma Begum and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 09 DEL CK 0225
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Disposed Off
Sahara Airlines Ltd. Vs Capt. R. Khosla
Delhi High Court · (2009) 121 FLR 156
High Courts09 Sept 2008Dismissed
Commissioner of Income Tax Vs Mrs. Urmila Lohia
Delhi High Court · (2008) 09 DEL CK 0188
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts09 Sept 2008Disposed Off
Ghanshyam Dass Aggarwal Vs Suman Jain
Delhi High Court · (2008) 09 DEL CK 0166
High Courts09 Sept 2008Disposed Off
Sushil Kumar Vs University of Delhi
Delhi High Court · (2009) 122 FLR 67
High Courts09 Sept 2008
Interstate Equipment India P. Ltd. Vs Bharat Aluminium Co. Ltd.
Delhi High Court · (2008) 09 DEL CK 0127
Arbitration Act, 1940 — Section 20