High Courts16 Oct 2025Dismissed
Union Of India & Ors Vs Rajesh Kumar
Delhi High Court · (2025) 10 DEL CK 1304
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 491 of 6,091
High Courts16 Oct 2025Disposed Of
Kanta Prasad Vs State Of Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1303
Indian Penal Code, 1860 - Section 302, 307Arms Act, 1959 - Section 30
High Courts16 Oct 2025Disposed Of
Harish Municipal Corporation Of Delhi & Anr
Delhi High Court · (2025) 10 DEL CK 1302
High Courts16 Oct 2025Disposed Of
Ram Jeevan Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 1301
High Courts16 Oct 2025Disposed Of
Sunil Kumar Bansal And Ors Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 1300
High Courts16 Oct 2025Dismissed
Union Of India & Anr Vs Amit Kumar Yadav & Ors
Delhi High Court · (2025) 10 DEL CK 1299
Central Civil Services (Pension) Rules 1972 - Rule 48(1)
High Courts16 Oct 2025Disposed Of
Dharmendra Kumar (Deceased) Thr. His Legal Heirs Vs Union Of India And Ors.
Delhi High Court · (2025) 10 DEL CK 1298
Constitution of India, 1950 - Article 226
High Courts16 Oct 2025Allowed
Delhi Subordinate Services Selection Board Vs Mafish
Delhi High Court · (2025) 10 DEL CK 1297
Constitution of India, 1950 - Article 14
High Courts16 Oct 2025Partly Allowed
Ram Lal @ Malla Vs State
Delhi High Court · (2025) 10 DEL CK 1294
Code of Criminal Procedure, 1973 - Section 161, 164, 428Indian Penal Code, 1860 - Section 342, 363, 366, 376, 506
High Courts15 Oct 2025Disposed Of
Braham Prakash Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 1727
Delhi Development Act, 1957-Section 12, 12 (1), 30, 30 (1), 31 (1), 31-A
High Courts15 Oct 2025
Shanti Mahendran Vs Dr. Rajender Kumar & Ors.
Delhi High Court · 2019 INSC 1260
Contempt of Courts Act, 1971-Section 12, 2(b)Rajasthan High Court Ordinance-Section 18
High Courts15 Oct 2025Dismissed
Munni Vs State Of Nctc Of Delhi
Delhi High Court · (2025) 10 DEL CK 1738
Code of Civil Procedure, 1908-Section 151Transfer of Property Act 1882-Section 53A
High Courts15 Oct 2025Disposed Of
Sh. Bharat Bhushan Chugh Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 1755
High Courts15 Oct 2025Disposed Of
M/S Sopan Restaurant Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 1756
Constitution of India-Article 226(1), 226(2)Railways Act, 1989-Section 73, 79
High Courts15 Oct 2025Disposed Of
Ajit Singh Yadav Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 1760
High Courts15 Oct 2025Disposed Of
Brahmjeet Yadav Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 10 DEL CK 1761
High Courts15 Oct 2025Disposed Of
Umesh Yadav Vs Municipal Corporation Of Delhi Through Its Commssioner
Delhi High Court · (2025) 10 DEL CK 1763
High Courts15 Oct 2025Disposed Of
Dheeraj Yadav Vs Municipal Corporation Of Delhi Through Its Commissioner
Delhi High Court · (2025) 10 DEL CK 1765
High Courts15 Oct 2025Disposed Of
Jagbir Singh Vs Municipal Corporation Of Delhi Through Its Commsioner
Delhi High Court · (2025) 10 DEL CK 1766
High Courts15 Oct 2025Disposed Of
Giriraj Singh Yadav Vs Municipal Corporation Of Delhi Through Its Commssioner
Delhi High Court · (2025) 10 DEL CK 1768