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Delhi High Court judgments

1,31,711 judgments · page 4,906 of 6,586

High Courts24 Sept 2008Dismissed

Vikesh Chugh Vs B.L.B. Ltd. and Another

Delhi High Court · AIR 2009 Delhi 80 : (2008) 4 ARBLR 196 : (2008) 154 DLT 174

Arbitration and Conciliation Act, 1996 — Section 13(2)Contract Act, 1872 — Section 10, 13, 14, 15, 27
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High Courts24 Sept 2008Dismissed

Jinender Kumar Vs Inder Preet Singh

Delhi High Court · (2008) 12 ILR Delhi 118 Supp

Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 26, 27, 28Punjab Relief Of Indebtedness Act, 1934 — Section 31
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High Courts24 Sept 2008

Sanjay Kapur Vs State and Others

Delhi High Court · (2008) 09 DEL CK 0047

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 222, 228, 276
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High Courts23 Sept 2008Dismissed

Akshod Kumar Sharma Vs Tanu Sharma

Delhi High Court · (2008) 106 DRJ 461

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
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