High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Raghunath and Another
Delhi High Court · (2008) 09 DEL CK 0224
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,904 of 6,586
High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Kumod Kumar and Another
Delhi High Court · (2008) 09 DEL CK 0216
High Courts29 Sept 2008Allowed
Smt. Ramwati Vs Sh. Rajinder Singh, Sh. Suresh Pradhan and That New India Assurance Co. Ltd.
Delhi High Court · (2008) 09 DEL CK 0213
Motor Vehicles Act, 1988 — Section 173
High Courts29 Sept 2008Allowed
New Rama Seed Corporation Vs Darshan Lal Jain
Delhi High Court · (2008) 09 DEL CK 0184
Contract Act, 1872 — Section 73
High Courts29 Sept 2008Dismissed
Santosh Singh Jain Vs D.G. Dir. of Central Excise Intelligence
Delhi High Court · (2010) 259 ELT 28
High Courts29 Sept 2008
Subhash Arora and Another Vs Star Realty Pvt. Ltd. and Others
Delhi High Court · (2008) 09 DEL CK 0144
Specific Relief Act, 1963 — Section 41
High Courts29 Sept 2008
Prema Sinha and Others Vs Vinod Jain Chairman Inmacs Ltd.
Delhi High Court · (2008) 09 DEL CK 0138
High Courts29 Sept 2008Dismissed
Dr. Ashok K. Mittal Vs Ram Kumar Gupta and Another
Delhi High Court · (2008) 09 DEL CK 0137
Contract Act, 1872 — Section 29
High Courts29 Sept 2008
Ramwati Vs Sh. Rajinder Singh, Sh. Suresh Pradhan and That New India Assurance Co. Ltd.
Delhi High Court · (2008) 09 DEL CK 0100
Motor Vehicles Act, 1988 — Section 173
High Courts29 Sept 2008Dismissed
Sarita Sarangi Vs Union of India (UOI) and Another
Delhi High Court · (2008) 09 DEL CK 0088
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1), 5(2)
High Courts29 Sept 2008Dismissed
Suraj Jit Chaudhri Vs CBI
Delhi High Court · (2008) 155 DLT 509 : (2008) 106 DRJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 161, 389Explosive Substances Act, 1908 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)
High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Mahesh Kumar and Another
Delhi High Court · (2008) 09 DEL CK 0069
High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Pramod Prasad Gupta and Another
Delhi High Court · (2008) 09 DEL CK 0068
High Courts29 Sept 2008
St. Stephens Hospital Vs The Workman Sh. S.K. Adhikari
Delhi High Court · (2008) 153 DLT 663 : (2009) 120 FLR 64 : (2009) 2 ILR Delhi 575
High Courts29 Sept 2008
Commissioner of Income Tax Vs EDS Electronics Data Systems (India) Pvt. Ltd.
Delhi High Court · (2009) 316 ITR 475 : (2009) 178 TAXMAN 158
Companies Act, 1956 — Section 326Income Tax Act, 1961 — Section 115JA, 260A
High Courts29 Sept 2008Dismissed
Allied Blenders and Distillers P. Ltd. Vs Paul P. John and Others
Delhi High Court · (2008) 38 PTC 568
Trade Marks Act, 1999 — Section 124, 124(5)
High Courts26 Sept 2008Dismissed
Yash Ahuja and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0301
Constitution of India, 1950 — Article 14, 142, 226Indian Medical Council Act, 1956 — Section 10A, 11, 12, 12(2), 13Screening Test Regulations, 2002 — Regulation 3
High Courts26 Sept 2008Dismissed
The Oriental Insurance Co. Ltd. Vs Om Prakash, Smt. Murti, Sukhbir Singh and Paramjeet Singh
Delhi High Court · (2008) 09 DEL CK 0205
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(3), 163B, 166
High Courts26 Sept 2008Dismissed
Manohar Lal Sethi Vs DDA
Delhi High Court · (2008) 09 DEL CK 0176
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)
High Courts26 Sept 2008Dismissed
Rakesh Kumar Anand Vs Jang Bahadur Anand
Delhi High Court · (2008) 09 DEL CK 0168
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2