High Courts24 Oct 2008Dismissed
The New India Assurance Co. Ltd. Vs Mohd. Iqlam, Mohd. Aftab Alam and Mohd. Fahim
Delhi High Court · (2010) ACJ 1025
Motor Vehicles Act, 1988 — Section 149(2), 170, 173, 2(31), 66
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,898 of 6,586
High Courts24 Oct 2008Dismissed
Delhi Union of Journalists Coop. House Building Society and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 10 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts24 Oct 2008Allowed
Cinevistaas Limited Vs Prasar Bharati
Delhi High Court · (2008) 4 ARBLR 112 : (2008) 106 DRJ 682 : (2008) 6 ILR Delhi 112
Arbitration and Conciliation Act, 1996 — Section 11(6), 13, 14, 14(1), 15
High Courts24 Oct 2008Dismissed
Dr. Vijay Kumar Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2008) 154 DLT 707
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 11(1), 19(1), 21, 226, 25(1)Penal Code, 1860 (IPC) — Section 120B, 420, 448, 468, 471
High Courts24 Oct 2008Dismissed
Tilak Raj Sachdeva Vs PO, CGIT Cum Labour Court and Others
Delhi High Court · (2008) 10 DEL CK 0056
Industrial Disputes Act, 1947 — Section 10, 10(1), 33(C), 33C(2)
High Courts24 Oct 2008Dismissed
Umesh Verma Vs The Chairman/Managing Director National Thermal Power Corporation Ltd.
Delhi High Court · (2008) 10 DEL CK 0043
Constitution of India, 1950 — Article 226
High Courts24 Oct 2008Allowed
Sarvadeshik Press and Others Vs Usman Ghani and Others
Delhi High Court · (2008) 154 DLT 628 : (2008) 12 ILR Delhi 212 : (2009) 39 PTC 67
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 225Criminal Procedure Code, 1973 (CrPC) — Section 95, 96
High Courts24 Oct 2008Dismissed
Dr. Ritu Rawat and Another Vs Tej Singh and Others
Delhi High Court · (2008) 154 DLT 605 : (2008) 106 DRJ 541
Criminal Procedure Code, 1973 (CrPC) — Section 147, 154, 156, 156(3), 173Penal Code, 1860 (IPC) — Section 304(2), 304A, 34
High Courts23 Oct 2008
Asha Soni Vs New India Assurance Co. Ltd.
Delhi High Court · (2008) 106 DRJ 502
Evidence Act, 1872 — Section 20, 91, 92Insurance Act, 1938 — Section 64UM(2)
High Courts23 Oct 2008Allowed
Ankit Sachdeva Vs The State and Another
Delhi High Court · (2008) 10 DEL CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 457, 506, 509
High Courts23 Oct 2008
A.R. Chadha and Co. and Others Vs Punjab and Sind Bank
Delhi High Court · (2008) 10 DEL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 23 Rule 3
High Courts23 Oct 2008
Cico Technologies Ltd. and Another Vs Tapcrete Marketing P. Ltd. and Others
Delhi High Court · (2008) 38 PTC 621
Arbitration Act, 1940 — Section 9Trade and Merchandise Marks Act, 1958 — Section 107, 49, 56
High Courts23 Oct 2008Dismissed
Ram Nath Suraj Singh Rishi Kum Vs N.D.M.C. and Another
Delhi High Court · (2008) 155 DLT 41
New Delhi Municipal Council Act, 1994 — Section 236, 237, 238, 239
High Courts23 Oct 2008Allowed
Commissioner of Income Tax Vs Japan Airlines Co. Ltd.
Delhi High Court · (2010) 325 ITR 298 : (2009) 180 TAXMAN 188
Income Tax Act, 1961 — Section 194C, 194I
High Courts23 Oct 2008Dismissed
Shama Jolly and Another Vs Prakash Chandra
Delhi High Court · (2008) 10 DEL CK 0083
High Courts23 Oct 2008
Mohinder Kaur Vs Sardar Sarwan Singh Banda and Others
Delhi High Court · (2009) 2 ILR Delhi 631
Hindu Succession Act, 1956 — Section 14(2)
High Courts23 Oct 2008Partly Allowed
International Film Distributors Vs Rishi Raj
Delhi High Court · (2009) 2 ILR Delhi 652 : (2009) 39 PTC 173
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62, 62(2)
High Courts23 Oct 2008Dismissed
Mahabir Pershad and Others Vs Arunachal Apartment Owners Ass''n (Regd.) and Others
Delhi High Court · (2008) 10 DEL CK 0060
Delhi Apartment Ownership Act, 1986 — Section 13, 24, 24(1), 3, 4
High Courts23 Oct 2008
Smt. Mohinder Kaur Chhatwal and Another Vs Sardar Sarwan Singh Banda and Others
Delhi High Court · (2009) 2 ILR Delhi 631
Hindu Succession Act, 1956 — Section 14(2)