High Courts04 Nov 2008Dismissed
National Textile Corporation Ltd. and Another Vs Sh. Ashval Vaderaa
Delhi High Court · (2008) 4 ARBLR 589 : (2008) 155 DLT 221 : (2009) 2 ILR Delhi 744
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,896 of 6,586
High Courts04 Nov 2008Dismissed
Cross Link Cargo Management (P.) Ltd. Vs Amrit International Rice Co. Ltd.
Delhi High Court · (2009) 89 SCL 399
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 433, 434, 435, 436, 437
High Courts04 Nov 2008Dismissed
SRGP Industries Ltd. Vs Currie and Brown (India) Ltd.
Delhi High Court · (2008) 11 DEL CK 0159
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Nov 2008Dismissed
M/s. National Textile Corporation Ltd. and Another Vs Sh. Ashval Vaderaa
Delhi High Court · (2008) 4 ARBLR 589 : (2008) 155 DLT 221 : (2009) 2 ILR Delhi 744
High Courts04 Nov 2008Dismissed
Smt. Ram Chameli Kohli (since deceased) thru'' LRs. Vs National Book Trust of India
Delhi High Court · (2008) 11 DEL CK 0102
High Courts04 Nov 2008
Smt. Lajya Wanti Vs Sh. Deva Ram (deceased) thr. Lrs.
Delhi High Court · (2008) 11 DEL CK 0101
Contract Act, 1872 — Section 23Specific Relief Act, 1877 — Section 22Specific Relief Act, 1963 — Section 20
High Courts04 Nov 2008
M/s. Parsvnath Developers Ltd. Vs Ghanshyam Das Agarwal and Another
Delhi High Court · AIR 2009 Delhi 24
High Courts04 Nov 2008Dismissed
State (Govt. of NCT) of Delhi Vs Shashi Shekhar @ Neeraj @ Raju
Delhi High Court · (2008) 154 DLT 678
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 302, 392, 397, 411
High Courts04 Nov 2008
Shri Raj Baboo Nischal Vs Shri Ajay Kumar Verma
Delhi High Court · (2008) 4 ARBLR 333 : (2008) 154 DLT 568 : (2008) 9 ILR Delhi 188
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 5Delhi Rent Control Act, 1958 — Section 50
High Courts04 Nov 2008Dismissed
Shri Praveen Jain and Others Vs Dr. Mrs. Vimla
Delhi High Court · (2008) 11 DEL CK 0055
Delhi Rent Control Act, 1958 — Section 14(1), 14D, 25B, 25B(8)
High Courts04 Nov 2008
United India Insurance Co. Ltd. Vs Reeta Devi and Others
Delhi High Court · (2009) ACJ 1229
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 140, 162, 166, 168, 173
High Courts04 Nov 2008
Director of Income Tax (Exemption) Vs Span Foundation
Delhi High Court · (2009) 178 TAXMAN 436
Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(3)
High Courts03 Nov 2008Dismissed
Ramesh Chand Vs Uganti Devi
Delhi High Court · (2009) 157 DLT 450
Delhi Rent Control Act, 1958 — Section 14(1), 23(1)Evidence Act, 1872 — Section 116
High Courts03 Nov 2008Dismissed
Bougainvillea Multiplex and Entertainment Center Private Limited Vs Shankar Rai
Delhi High Court · (2008) 154 DLT 687
Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Nov 2008
Lokesh Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2008) 11 DEL CK 0191
Navy Act, 1957 — Section 51, 77(2)Navy Regulations — Regulation 274, 276, 276(4)(C), 278, 278(2)Penal Code, 1860 (IPC) — Section 379
High Courts03 Nov 2008Dismissed
National Highways Builders Federation Vs The National Highways Authority of India and Others
Delhi High Court · (2008) 11 DEL CK 0182
Constitution of India, 1950 — Article 14, 19, 19(1), 226
High Courts03 Nov 2008Allowed
Union of India (UOI) Vs Shri Nand Kishor Aggarwal
Delhi High Court · (2008) 155 DLT 202 : (2009) 2 ILR Delhi 717
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
High Courts03 Nov 2008Allowed
Union of India (UOI) Vs Shri Nand Kishor Aggarwal and The Central Administrative Tribunal Principal Bench
Delhi High Court · (2008) 155 DLT 202 : (2009) 2 ILR Delhi 717
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(2)
High Courts03 Nov 2008Dismissed
Indocount Finance Ltd. Vs Mrs. Sushma Kapoor and Another
Delhi High Court · (2008) 12 ILR Delhi 217
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(2), 357(3), 421Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 2008Dismissed
The Commissioner of Income Tax Vs Deluxe Enterprises
Delhi High Court · (2008) 11 DEL CK 0163
Income Tax Act, 1961 — Section 260A, 80I, 80IB