High Courts04 Dec 2008
State Bank of India Vs Sat Prakash Sharma and Others
Delhi High Court · (2008) 12 DEL CK 0164
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,885 of 6,586
High Courts04 Dec 2008Dismissed
Shivaji Sindhu Vs Daulat Ram Deepani and Another Ashok Sindhu Vs Versha Deepani and Another
Delhi High Court · (2008) 12 DEL CK 0163
High Courts04 Dec 2008Dismissed
Commissioner of Police Vs Shri Brij Pal Singh
Delhi High Court · (2008) 155 DLT 115 : (2008) ILR Delhi 215 Supp
Constitution of India, 1950 — Article 226, 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 11, 11(1), 11(3)Prevention of Corruption Act, 1988 — Section 13, 7
High Courts04 Dec 2008Allowed
Mr. N.N.S. Rana, Ex Chief Personnel Officer, North Central Railway Vs The Secretary, Railway Board, The Chairman, Railway Board and The General Manager, North Central Railway
Delhi High Court · (2009) 120 FLR 579
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22, 6
High Courts04 Dec 2008Dismissed
K. Raj Arora Vs State Bank of India and Others
Delhi High Court · (2009) 120 FLR 794
High Courts04 Dec 2008
Commissioner of Income Tax Vs Samir Bio-Tech (Pvt.) Ltd.
Delhi High Court · (2010) 325 ITR 294
Income Tax Act, 1961 — Section 68
High Courts04 Dec 2008Dismissed
The Commissioner of Income Tax Vs SIEL Industrial Estate Ltd.
Delhi High Court · (2008) 12 DEL CK 0084
Income Tax Act, 1961 — Section 271(1), 271(1B)
High Courts04 Dec 2008Dismissed
Vinod Kumar Batra Vs The Union of India (UOI)
Delhi High Court · (2008) 12 DEL CK 0081
Constitution of India, 1950 — Article 226
High Courts04 Dec 2008Allowed
Government of National Capital Territory of Delhi Vs Mrs. Beena Mehra
Delhi High Court · (2008) 155 DLT 583
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(5), 10(6), 10(7)
High Courts04 Dec 2008Disposed Off
Commissioner of Income Tax Vs India Crafts and Others
Delhi High Court · (2009) 226 CTR 308 : (2009) 183 TAXMAN 369
High Courts04 Dec 2008Allowed
Commissioner of Income Tax Vs Fascel Ltd.
Delhi High Court · (2009) 221 CTR 305
Income Tax Act, 1961 — Section 35ABB
High Courts04 Dec 2008
Commissioner of Income Tax Vs Late A.R. Chadha through L/H Cm. Chadha
Delhi High Court · (2008) 12 DEL CK 0058
High Courts04 Dec 2008
Ms. Rohini Varshnei Vs R.B. Singh
Delhi High Court · (2008) 155 DLT 440 : (2009) 2 RCR(Civil) 22 : (2009) 1 RCR(Rent) 158
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1)Delhi Rent Control Act, 1958 — Section 3, 50, 6A, 8, 8(1)Transfer of Property Act, 1882 — Section 106
High Courts04 Dec 2008Allowed
Union of India (UOI) and Others Vs Raj Kumar Govil and Others
Delhi High Court · (2008) 12 DEL CK 0029
High Courts04 Dec 2008Dismissed
The New India Assurance Co. Ltd. Vs Mohinder Dev and Others
Delhi High Court · (2008) 12 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 8, Order 41 Rule 22, Order 41 Rule 27Evidence Act, 1872 — Section 66Motor Vehicles Act, 1939 — Section 110D, 95, 95(2)
High Courts04 Dec 2008
S.P. Singla Constructions Vs Union of India (UOI) and Others
Delhi High Court · (2009) 156 DLT 625
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(7), 14, 15Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts03 Dec 2008
Consulting Engg. Services (India) (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2009) 183 TAXMAN 280
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 139, 36(1), 43B
High Courts03 Dec 2008
Smt. Mumtaz Thakur and Others Vs Smt. Swarna Thakur and Others
Delhi High Court · (2008) 12 DEL CK 0144
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 43 Rule 1, Order 9 Rule 9
High Courts03 Dec 2008
Economic Transport Organization Vs Shri Rajiv Khanna
Delhi High Court · (2008) 12 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Dec 2008Disposed Off
Commissioner of Income Tax Vs Intra Port India
Delhi High Court · (2008) 12 DEL CK 0083
Income Tax Act, 1961 — Section 80HHC