High Courts11 Dec 2008
Super Cassettes Industries Ltd. Vs Mr. Wang Zhi Zhu Ce Yong Hu and Others
Delhi High Court · (2009) 39 PTC 162
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,883 of 6,586
High Courts11 Dec 2008Allowed
Nilima Gupta, P.A. Choudhary, Nepal Singh and Suraj Bhan Vs Yogesh Saroha and Others
Delhi High Court · (2009) 156 DLT 129 : (2008) ILR Delhi 93 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Land Reforms Act, 1954 — Section 185, 2(12), 23, 24, 3(13)Specific Relief Act, 1963 — Section 6
High Courts11 Dec 2008
J.G. Engineers (P) Ltd. Vs National Building Construction Corpn. Ltd.
Delhi High Court · (2008) 4 ARBLR 578 : (2008) 8 ILR Delhi 1
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 70
High Courts11 Dec 2008
A.K. Chatterjee Vs Ashok Kumar Chatterjee
Delhi High Court · (2009) 156 DLT 475
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2A, 151Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 2008Allowed
Ajanta India Ltd. Vs Ajanta Ltd., Ajanta Manufacturing Ltd. and Others and Ajanta Transistor and Clock Manufacturing Co.
Delhi High Court · (2009) 39 PTC 121
Companies Act, 1956 — Section 20(2)Trade Marks Act, 1999 — Section 2
High Courts11 Dec 2008
BPL Limited Vs Hindustan Traders Co. and Others
Delhi High Court · (2008) 9 ILR Delhi 201
Limitation Act, 1963 — Article 14, 15, 35, 3Negotiable Instruments Act, 1881 (NI) — Section 28, 30, 7
High Courts11 Dec 2008Allowed
Kirorimal Kashiram Marketing and Agencies Private Limited Vs Sachdeva and Sons Industries Pvt. Ltd.
Delhi High Court · (2009) 157 DLT 683 : (2009) 39 PTC 142
High Courts11 Dec 2008
Ford Motor Company of Canada Limited and Another Vs Ford Service Centre
Delhi High Court · (2009) 39 PTC 149
Trade and Merchandise Marks Act, 1958 — Section 9Trade Marks Act, 1999 — Section 11(6), 2, 2(1), 29(2), 29(5)
High Courts11 Dec 2008Dismissed
A. Khandelwal and Sons, (HUF) Vs Sardar Mall Alok Kumar (HUF)
Delhi High Court · (2009) 158 DLT 102 : (2008) 7 ILR Delhi 200
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Hindu Gains of Learning Act, 1930 — Section 3Partnership Act, 1932 — Section 5
High Courts11 Dec 2008
Lilly Icos LLC and Another Vs Scilla Biotechnologies Pvt. Ltd. and Another
Delhi High Court · (2009) 39 PTC 573
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts11 Dec 2008Dismissed
Mrs. Manju Saxena Vs Ms. Naina Lal Kidwai and Others
Delhi High Court · (2008) 12 DEL CK 0072
Contempt of Courts Act, 1971 — Section 10, 12
High Courts11 Dec 2008Allowed
Choti Devi Vs Smt. Anar Devi and Others
Delhi High Court · (2009) 107 DRJ 431
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts11 Dec 2008Dismissed
Pankaj Bhatia Vs Shweta Bhatia
Delhi High Court · (2009) 107 DRJ 598
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 25, 26
High Courts11 Dec 2008
Mahesh Kumar Wadhwa Vs Mr. Bimal Luthra
Delhi High Court · (2008) 12 DEL CK 0059
Income Tax Act, 1961 — Section 269SSNegotiable Instruments Act, 1881 (NI) — Section 138, 4Stamp Act, 1899 — Section 12
High Courts10 Dec 2008Dismissed
Sh. Bhagwat Prasad Sharma Vs Smt. Pinky Aggarwal and Another
Delhi High Court · (2008) 12 DEL CK 0178
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts10 Dec 2008Allowed
PGF Ltd. and Another Vs Joginder Singh Bedi
Delhi High Court · (2008) 12 DEL CK 0160
Constitution of India, 1950 — Article 310, 311Specific Relief Act, 1963 — Section 14(1), 41
High Courts10 Dec 2008Dismissed
Cox and Kings (I) Ltd. Vs Raj Kumar Mittal and Another and Others
Delhi High Court · (2009) 156 DLT 467
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 20, 21
High Courts10 Dec 2008
Smt. Lilawati and Others Vs Sh. Trilok Chand Gupta and Another
Delhi High Court · (2008) 12 DEL CK 0125
High Courts10 Dec 2008Dismissed
Som Nath Setia Vs Ravi Setia and Others
Delhi High Court · (2009) 3 CivCC 720 : (2009) 4 RCR(Civil) 893
Civil Procedure Code, 1908 (CPC) — Section 100, 96(1), 96(3)
High Courts10 Dec 2008Dismissed
Sumer Singh Vs MCD and Others
Delhi High Court · (2008) 8 ILR Delhi 148 Supp
Constitution of India, 1950 — Article 226