COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,860 of 6,586
Sh. Mahavir Singh Vs Narang International Hotel (P) Ltd.
Delhi High Court · (2009) 157 DLT 754 : (2009) 121 FLR 506 : (2009) 3 LLJ 439 : (2010) 3 SLJ 94 : (2010) 1 SLR 421
Smt. Sudershan Kumari Jain Vs Sh. Pran Nath Jain and Others
Delhi High Court · (2009) 157 DLT 626 : (2010) 8 RCR(Civil) 1393
Shri Roshan Lal Gupta Vs Shri Parasram Holdings Pvt. Ltd. and Another
Delhi High Court · (2010) 8 RCR(Civil) 1640
S.K. Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 157 DLT 647 : (2009) 3 ILR Delhi 690 : (2010) 8 RCR(Civil) 1404
Gulshan and Others Vs G.S. Gill and Others
Delhi High Court · (2009) 02 DEL CK 0009
United Engineers Service Station Vs Akhil Bhartiya Krantikari Mazdoor Union and Others
Delhi High Court · (2009) 02 DEL CK 0321
Commissioner of Income Tax Vs Shambhu Mercantile Ltd.
Delhi High Court · (2009) 224 CTR 499 : (2010) 325 ITR 535 : (2009) 183 TAXMAN 251
Smt. Gopa Manish Vora Vs Union of India (UOI) and Another
Delhi High Court · (2009) ILR Delhi 61 Supp
BSES Rajdhani Power Ltd. and Others Vs Ishwar Chand and Another
Delhi High Court · (2009) 160 DLT 505 : (2009) ELR 48 : (2010) 6 RCR(Criminal) 2949
Senbo Engineering Ltd. and Others Vs Ahlcon Ready Mix Concrete Division of Ahluwalia Constract India Ltd.
Delhi High Court · (2009) 4 ILR Delhi 83
A.L. Mehta Vs NIIT Ltd. and Another
Delhi High Court · (2009) 160 DLT 135 : (2010) 6 RCR(Criminal) 2953
Pawan Verma Vs S.H.O. and Others
Delhi High Court · (2010) 6 RCR(Criminal) 398
Rapti Contractors Vs Reliance Energy Ltd. and Others
Delhi High Court · (2009) 02 DEL CK 0015
Shri S.B. Verma Construction Co. Vs Teknow Consultants and Engineers Pvt. Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0322
Renaissance Hotel Holdings, Inc. Vs B. Vihaya Sai and Another
Delhi High Court · (2009) 157 DLT 265 : (2009) 39 PTC 547 : (2010) 8 RCR(Civil) 1289
Laj Krishan Mehra Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2009) 02 DEL CK 0318
Renasonic E Solution Ltd. Vs Voltas Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0312