High Courts12 Feb 2009Allowed
Canara Bank Vs M.K. Industries and Others
Delhi High Court · (2009) 02 DEL CK 0161
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,859 of 6,586
High Courts12 Feb 2009Allowed
Ram Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 299, 302, 307, 34
High Courts12 Feb 2009
Santosh Kumar Abrol and Another Vs New India Assurance Co. Ltd. and Others New India Assurance Co. Ltd. Vs Santosh Kumar Abrol and Others
Delhi High Court · (2009) 02 DEL CK 0132
High Courts12 Feb 2009
Mohan Lal Wadhwa and Others Vs D.D.A. and Another
Delhi High Court · (2009) 02 DEL CK 0118
High Courts12 Feb 2009
Union of India (UOI) Vs Bharatiya Vehicles and Engg. Co. Ltd.
Delhi High Court · (2010) 8 RCR(Civil) 1626
High Courts12 Feb 2009
Hindustan Prefab Ltd. Vs D.D.A.
Delhi High Court · (2009) 158 DLT 229 : (2010) 8 RCR(Civil) 1619
High Courts12 Feb 2009Dismissed
Tata Motors Ltd. Vs State
Delhi High Court · (2009) 02 DEL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 204, 397, 401Penal Code, 1860 (IPC) — Section 323, 34, 35, 382, 420
High Courts12 Feb 2009Dismissed
Indotech Group Vs Union of India (UOI) and Others
Delhi High Court · (2010) 8 RCR(Civil) 1349
High Courts11 Feb 2009Allowed
Saroj Devi and Others Vs Sunil Kumar and Others
Delhi High Court · (2009) ACJ 2096
High Courts11 Feb 2009Dismissed
Delhi Transport Corporation Vs Sh. Ranbir Singh and Another
Delhi High Court · (2009) 02 DEL CK 0254
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts11 Feb 2009
Krishan Industries Vs Kimti Lal Sharma and Another
Delhi High Court · (2009) 41 PTC 551
High Courts11 Feb 2009Allowed
Gian Sharma and Others Vs Satinder Kumar Ors.
Delhi High Court · (2009) 02 DEL CK 0199
High Courts11 Feb 2009Dismissed
Mrs. Ranjana Vs The Manager, City Public Co-Education Middle School and Others
Delhi High Court · (2009) 02 DEL CK 0165
Delhi School Education Rules, 1973 — Rule 120
High Courts11 Feb 2009
SAP Aktiengesellschaft and Another Vs Parginsys and Another
Delhi High Court · (2009) 40 PTC 619
Copyright Act, 1957 — Section 62(2)Penal Code, 1860 (IPC) — Section 420
High Courts11 Feb 2009
Daulat Vs The State (Govt of NCT Delhi)
Delhi High Court · (2010) CriLJ 1163 : (2009) 4 ILR Delhi 101
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts11 Feb 2009
U.M. Cables Ltd. Vs Chairman-cum-Managing Director, BSNL and Others
Delhi High Court · (2009) 02 DEL CK 0146
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts11 Feb 2009
Montage Advertising P. Ltd. Vs Shree Giri Raj Kripa Colonisers P. Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0145
High Courts11 Feb 2009
Bedo Devi and Others Vs Jagat Singh and Others
Delhi High Court · (2010) ACJ 2249
High Courts11 Feb 2009
Sunil @ Tigan @ Akhilesh Vs State of Delhi (NCT Delhi)
Delhi High Court · (2009) 4 ILR Delhi 110
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 326, 333