High Courts28 Oct 2025Dismissed
Rinku Kumar Vs The State Of NCT Of Delhi & Ors
Delhi High Court · (2025) 10 DEL CK 1838
Constitution of India-Article 226B.N.S.S., 2023-Section 528
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 483 of 6,091
High Courts28 Oct 2025Dismissed
Sh Inderjeet Singh Bindra Vs Smt Ramesh Kumari & Ors.
Delhi High Court · (2025) 10 DEL CK 1882
Code of Civil Procedure-Order VII Rule 11, VI Rule 17, II Rule 2, Section 114, 47, 47 Rule 1Limitation Act, 1963-Article 59, 65, Section 3Specific Relief Act, 1963-Section 31, 34, 21(5), 22(2)
High Courts28 Oct 2025Dismissed
Meera Sawhney & Anr. Vs State & Anr.
Delhi High Court · (2025) 10 DEL CK 1898
Registration Act, 1908Hindu Succession Act, 1956-Section 6, 30ISA-Section 61, 59 and 63
High Courts28 Oct 2025Disposed Of
Manohar Lal Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 10 DEL CK 1904
Delhi High Court Act, 1966-Section 10Court Fees Act, 1870-Section 7(iv)(a), 7(iv)(c), 7(iv)(d), 7(v), Article 17, 17(vi), 17(iii)
High Courts28 Oct 2025Dismissed
Surender Kumar Vs Manita
Delhi High Court · (2025) 10 DEL CK 1910
Hindu Marriage Act, 1955-Section 9, 13(1)(ia)Indian Penal Code-Sections 326/34, 323/34, 451/323/506, 325/34Code of Criminal Procedure, 1973-Sections 107/151
High Courts28 Oct 2025Allowed
Manuja Sharma Vs Rahul Sharma & Anr.
Delhi High Court · (2025) 10 DEL CK 1912
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2Income Tax Act, 1961
High Courts28 Oct 2025Dismissed
ASI(M) Sadhna Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 1934
High Courts28 Oct 2025Disposed Of
Sun Pharmaceutical Industries Ltd Vs DWD Pharmaceuticals Ltd
Delhi High Court · (2025) 10 DEL CK 1935
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts28 Oct 2025Allowed
Shishupal Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 1936
High Courts28 Oct 2025Dismissed
Commissioner Of Police & Ors. Vs Amit Kumar & Ors.
Delhi High Court · 2025 INSC 300
Rights of Persons with Disabilities Act, 2016-Section 2(y), 3, 20, 21, 32, 34Constitution of India-Article 21, 253, 15, 16, 41, 73rd and 74th Amendments
High Courts28 Oct 2025Dismissed
Delhi Subordinate Services Selection Board & Anr. Vs Sahil Lohchab & Ors.
Delhi High Court · (2025) 10 DEL CK 1958
Right to Information Act, 2005Constitution of India-Article 14
High Courts28 Oct 2025Disposed Of
Govt Of NCT Of Delhi & Anr. Vs Vikash Saini
Delhi High Court · (2025) 10 DEL CK 1964
High Courts28 Oct 2025Disposed Of
Sanjay Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 10 DEL CK 1987
Central Reserve Police Force Act, 1949-Section 18, 2(d), 5, 8(e)Sahastra Seema Bal Act, 2007-Section 155General Clauses Act, 1897-Section 6
High Courts28 Oct 2025Allowed
Lumtippou Joy Gangmeih & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2025) 10 DEL CK 1997
High Courts28 Oct 2025Disposed Of
Swadeshi Civil Infrastructure Pvt Ltd Vs All India Institute Of Medical Sciences AIIMS New Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2002
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 11(4), 11(5), 12, 12(5), 18, 21, 43(1), 43(2), 85(2)(a)Constitution of India-Article 14Limitation Act, 1963-Schedule
High Courts28 Oct 2025Disposed Of
Union Of India & Ors. Vs Ex Sub (Rt) Surjeet Singh
Delhi High Court · (2025) 10 DEL CK 2008
Constitution of India-Article 226
High Courts28 Oct 2025Allowed
J. D. Atkaan Vs Commissioner North Delhi Municipal Corporation
Delhi High Court · (2025) 10 DEL CK 2032
FR-56(j)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 311(2)
High Courts28 Oct 2025Allowed
Northern Railways & Ors. Vs Amzad
Delhi High Court · 2023 INSC 613
Rights of Persons with Disabilities Act, 2016-Section 34Rights of Persons with Disabilities Rules, 2017-Rule 11, 11(4)Constitution of India-Article 15(3), 16(1), 16(4)
High Courts28 Oct 2025Dismissed
State (NCT Of Delhi) Vs Bheem Kumar Jaiswal
Delhi High Court · (2025) 10 DEL CK 2036
IPC-Section 376(2)(n)Cr.P.C.-Section 313, 378
High Courts28 Oct 2025Allowed
Anil Aggarwal Vs North Delhi Municipal Corporation
Delhi High Court · (2025) 10 DEL CK 2044
FR 56(j)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 311(2)