High Courts29 Oct 2025Dismissed
Shekhar Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 10 DEL CK 2119
Code of Criminal Procedure-Section 439Bharatiya Nagarik Suraksha Sanhita-Section 483Indian Penal Code-Section 302, 120-B, 34
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 482 of 6,091
High Courts29 Oct 2025Allowed
Michael And Susan Dell Foundation Vs Assistant/ Deputy Commissioner Of Income Tax Circle International Taxation 2(2)(1) New & Anr.
Delhi High Court · (2025) 10 DEL CK 2151
Income Tax Act, 1961-Section 148A(1), 148A(3), 148A(b), 148
High Courts29 Oct 2025Disposed Of
Logix Heights Private Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2150
Income Tax Act, 1961-Section 148A(1), 148A(3), 148, 139(1), 133(6), 143(3), 147
High Courts29 Oct 2025Disposed Of
Neetu Rathaur Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 2147
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528, 180Bharatiya Nyaya Sanhita, 2023-Section 80(2), 85, 3(5)Indian Evidence Act-Section 118(B)
High Courts29 Oct 2025Dismissed
Sh Shailender Chopra Vs Air India Ltd & Anr.
Delhi High Court · (2025) 10 DEL CK 2166
Letters Patent-Clause 10Delhi High Court Act, 1966-Section 10Limitation Act, 1963-Section 14
High Courts29 Oct 2025Disposed Of
Malini Dahiya Vs State (Govt. Of NCT)
Delhi High Court · (2025) 10 DEL CK 2160
IPC-Section 406, 420, 120BCrPC-Section 200, 156(3), 202, 82BNSS-Section 84, 225
High Courts29 Oct 2025Dismissed
Rajinder Kumar Vs State Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1365
Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 30, 467, 468, 471, 474
High Courts29 Oct 2025Dismissed
Shekhar Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1369
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 302
High Courts29 Oct 2025Disposed Of
Amarpal Vs Directorate Of Revenu Intelligence
Delhi High Court · (2025) 10 DEL CK 1368
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438Code of Criminal Procedure, 1973 - Section 82Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 20, 23, 25, 29, 37, 67
High Courts29 Oct 2025Dismissed
State ( Gnct Of Delhi) Vs Bal Chand
Delhi High Court · (2025) 10 DEL CK 1367
Code of Criminal Procedure, 1973 - Section 161, 164, 313, 378Indian Penal Code, 1860 - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 5(m), 6
High Courts29 Oct 2025Disposed Of
Capital Buildcon Pvt Ltd Vs Somesh Kumar Bishnoi
Delhi High Court · (2025) 10 DEL CK 1366
Code of Criminal Procedure, 1973 - Section 421, 431, 482Contempt of Courts Act, 1971 - Section 2(b)Negotiable Instruments Act, 1881 - Section 138
High Courts29 Oct 2025Dismissed
Sukhwinder Singh Vs Kumar Manav Sharma
Delhi High Court · (2025) 10 DEL CK 1364
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52
High Courts29 Oct 2025Disposed Of
Uday Singh Vs Union Of India And Anr
Delhi High Court · (2025) 10 DEL CK 1363
High Courts28 Oct 2025Disposed Of
Mr. Gurdev Raj Kumar Vs Collector Of Stamps (Goverment Of Nct Of Delhi)
Delhi High Court · (2025) 10 DEL CK 1736
Indian Stamp Act, 1899-Section 33, 2(16), Article 35 of Schedule I, 6Transfer of Property Act, 1882-Section 105
High Courts28 Oct 2025Disposed Of
PNC Infratech Limited Vs National Highways Authority Of India
Delhi High Court · 2024 INSC 520
Contract Act-Section 20
High Courts28 Oct 2025Disposed Of
Jamia Teachers Association Vs Jamia Millia Islamia
Delhi High Court · (2025) 10 DEL CK 1740
Constitution of India-Article 19(1)(c), 19(4)Jamia Millia Islamia Act, 1988-Section 23(j), 6(xxiv)
High Courts28 Oct 2025Disposed Of
Delhi Development Authority Vs Shri Ashish Jain & Anr.
Delhi High Court · (2025) 10 DEL CK 1752
MPD 2021-Clause 12.14.3.7, 12.14.3.7 (ii), 12.14.3.7 (vi), Chapter 17 Clause 2 (iv)Indian Contract Act, 1972-Section 22, 62Specific Relief Act-Section 26
High Courts28 Oct 2025Disposed Of
Shanta Devi Vs South MCD & Ors.
Delhi High Court · (2025) 10 DEL CK 1759
High Courts28 Oct 2025Dismissed
Dr Neeraj Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 1776
High Courts28 Oct 2025Dismissed
Virender Singh Bidhuri Vs State (NCT Of Delhi) & Anr.
Delhi High Court · 2025 INSC 1067
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 183, 94Cr.P.C.-Section 438BNS, 2023-Section 115, 126(2), 74, 78, 324(2), 351(2)