High Courts20 Apr 2009
Smt. Kamlesh and Others Vs Surain Singh and Others
Delhi High Court · (2009) 04 DEL CK 0289
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,821 of 6,586
High Courts20 Apr 2009
R.A. Sharma and Others Vs Raj Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0288
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Bhagwati Devi and Others Vs Sh. Manjit Singh and Others
Delhi High Court · (2009) 04 DEL CK 0287
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Bandana Kumari and Others Vs Sh Imtiaz and Others
Delhi High Court · (2009) 04 DEL CK 0276
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Paramjit Kaur and Others Vs Shri Ayub Khan and Others
Delhi High Court · (2009) 04 DEL CK 0269
High Courts20 Apr 2009
Kesho Ram and Others Vs Joga Ram and Others
Delhi High Court · (2010) ACJ 1852 : AIR 2009 Delhi 157
Evidence Act, 1872 — Section 56Motor Vehicles Act, 1988 — Section 165, 166
High Courts20 Apr 2009
Sh. Siri Lal and Others Vs Delhi Transport Corpn. and Another
Delhi High Court · (2009) 04 DEL CK 0258
High Courts20 Apr 2009
Smt. Poonam Gupta and Others Vs Sh. George Parera Kados and Others
Delhi High Court · (2009) 04 DEL CK 0257
High Courts20 Apr 2009
Smt. Murti Devi and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2009) 04 DEL CK 0227
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Dean Maulana Azad Medical College and Another Vs Dr. Budh Priya Rahul
Delhi High Court · (2009) 04 DEL CK 0168
Constitution of India, 1950 — Article 14
High Courts20 Apr 2009Dismissed
Hundred Dollar Dept. Stores and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0167
Constitution of India, 1950 — Article 14, 226Delhi Liquor Licence Rules, 1976 — Rule 15, 18, 23, 33Punjab Excise Act, 1914 — Section 34, 58, 58(2)
High Courts20 Apr 2009
Santosh Kumar Vs Rohit Kumar Dhawan
Delhi High Court · (2009) 04 DEL CK 0166
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 163A(3), 171
High Courts20 Apr 2009Dismissed
Akhil Bhartiya Lok Kalyan Pari Vs Union of India (UOI) and Another
Delhi High Court · (2009) 04 DEL CK 0164
Constitution of India, 1950 — Article 226
High Courts20 Apr 2009
Sh. Surendra Behari Lal Vs Shri Sri Ram and Others
Delhi High Court · (2009) 04 DEL CK 0160
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Nirmala Aggarwal and Others Vs Rajeev Sharma and Others
Delhi High Court · (2009) 04 DEL CK 0143
High Courts20 Apr 2009
Jhuman Singh and Others Vs Prithvi Raj and Others
Delhi High Court · (2009) 04 DEL CK 0135
High Courts20 Apr 2009
GE Capital Transportation Financial Services Ltd. Vs Raj Tours Private Limited
Delhi High Court · (2009) 159 DLT 440 : (2010) 7 RCR(Civil) 175
High Courts20 Apr 2009
Smt. Raj Rani and Others Vs Malook Chand and Others
Delhi High Court · (2009) 04 DEL CK 0097
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Malti Devi and Others Vs Dharam Pal Singh and Others
Delhi High Court · (2009) 04 DEL CK 0096