High Courts20 Apr 2009
Smt. Sandhya Khandelwal and Another Vs Kanahiya Lal and Others
Delhi High Court · (2009) 04 DEL CK 0563
Motor Vehicles Act, 1988 — Section 171
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Delhi High Court judgments
1,31,711 judgments · page 4,820 of 6,586
High Courts20 Apr 2009
B.K. Ticku and Others Vs Mohinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0562
High Courts20 Apr 2009
Sajo and Another Vs Chander and Others
Delhi High Court · (2009) 04 DEL CK 0561
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Ram Mehar Singh Vs The New India Assurance Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0560
High Courts20 Apr 2009
Babu Lal and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0557
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Sarla and Others Vs Sh. Ashok Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0549
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts20 Apr 2009
Om Prakash and Others Vs Mukhtiar Singh and Others
Delhi High Court · (2009) 04 DEL CK 0548
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Tody Singh and Others Vs Ram Bharose and Others
Delhi High Court · (2009) 04 DEL CK 0545
High Courts20 Apr 2009
Mahender Singh Vs Tej Pal Singh Tyagi and Others
Delhi High Court · (2009) 04 DEL CK 0536
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009Disposed Off
Warrant Officer Amal Raj and Others Vs Raj Singh and Others
Delhi High Court · (2009) 04 DEL CK 0504
High Courts20 Apr 2009Disposed Off
Naval Kishore Kamboj Vs D.D.A.
Delhi High Court · (2009) 04 DEL CK 0448
High Courts20 Apr 2009Allowed
Boss Gears Ltd. and Others Vs Mohta Bright Steels P. Ltd.
Delhi High Court · (2009) 110 DRJ 580
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2009Dismissed
Sh. Salamuddin Vs The Presiding Officer Labour Court-V and Another
Delhi High Court · (2009) 04 DEL CK 0419
High Courts20 Apr 2009
Smt. Murti Devi and Others Vs Shri Raj Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0348
High Courts20 Apr 2009Dismissed
Sh. Munish Kumar Vs B.S.Traders
Delhi High Court · (2009) 04 DEL CK 0317
High Courts20 Apr 2009
Mukesh Vs State
Delhi High Court · (2009) 110 DRJ 584 : (2010) 6 RCR(Criminal) 923
Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 34, 498ACriminal Procedure Code, 1973 (CrPC) — Section 374, 428
High Courts20 Apr 2009
Dr. Vikram Seth and Another Vs Delhi Transport Corporation and Another
Delhi High Court · (2009) 04 DEL CK 0293
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Preetam Devi Asija and Others Vs Munish Khurana and Others
Delhi High Court · (2009) 04 DEL CK 0292
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Rajinder Kumari Saraswat and Another Vs Prahlad Singh and Others
Delhi High Court · (2009) 04 DEL CK 0290
Motor Vehicles Act, 1988 — Section 171