High Courts22 May 2009Dismissed
Naresh Pal Vs State
Delhi High Court · (2009) 05 DEL CK 0433
Penal Code, 1860 (IPC) — Section 34, 363, 364A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,792 of 6,586
High Courts22 May 2009Allowed
Mujahidul Islam Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 2 SLJ 101 : (2010) 3 SLR 585
Constitution of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 98(4)
High Courts22 May 2009
Govt. of NCT of Delhi and Others Vs Dipika S. Kumar Helan Peter Vs NCT of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0390
High Courts22 May 2009Allowed
Somari Devi and Others Vs Ragwar Singh and Others
Delhi High Court · (2011) ACJ 1475 : (2009) ILR Delhi 666 Supp
Delhi Motor Vehicles Rules, 1993 — Rule 118, 118(7)Evidence Act, 1872 — Section 121, 122, 123, 124, 125Motor Vehicles Act, 1988 — Section 168, 169
High Courts22 May 2009
Bonny Products Pvt. Ltd. Vs Bonne Care Pvt. Ltd.
Delhi High Court · (2010) 166 DLT 509 : (2010) 42 PTC 761 : (2009) 41 PTC 129 : (2009) 41 PTC 127
Trade Marks Act, 1999 — Section 29(4), 31
High Courts22 May 2009Dismissed
Vinod Kumar Vs K.S. Mehra and Others
Delhi High Court · (2009) 05 DEL CK 0344
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts22 May 2009Allowed
Sona Devi Vs Oriental Insurance Company Ltd.
Delhi High Court · (2009) 05 DEL CK 0235
High Courts22 May 2009
Star Cruise Management Ltd. Vs Delhi Express Travels Private Ltd.
Delhi High Court · (2009) 151 CompCas 514
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 433, 434, 439
High Courts22 May 2009Dismissed
Ascot Estates Pvt. Ltd. Vs Lala Diwan Chand Trust and Another
Delhi High Court · (2009) 160 DLT 215 : (2010) 7 RCR(Civil) 569
Arbitration and Conciliation Act, 1996 — Section 11(5)Income Tax Act, 1961 — Section 230Limitation Act, 1963 — Article 113, 54
High Courts22 May 2009
CICO Technologies Ltd. and Another Vs FRC Composites Ltd. and Another
Delhi High Court · (2009) 05 DEL CK 0162
Arbitration and Conciliation Act, 1996 — Section 8
High Courts22 May 2009
Prem Chand Gupta Vs The Government of National Capital Territory of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0128
High Courts22 May 2009Dismissed
HDFC Bank Limited Vs Amit Kumar Singh
Delhi High Court · (2009) 160 DLT 478
Criminal Procedure Code, 1973 (CrPC) — Section 62, 69Evidence Act, 1872 — Section 114, 3General Clauses Act, 1897 — Section 27
High Courts22 May 2009
Sonia Mann Vs State and Another Gaurav Mann Vs Sonia Mann
Delhi High Court · (2010) 1 Crimes 38 : (2009) 160 DLT 385 : (2010) 6 RCR(Civil) 679
Hindu Marriage Act, 1955 — Section 18, 19, 20, 22, 24Penal Code, 1860 (IPC) — Section 323, 34, 343, 498A
High Courts21 May 2009Dismissed
S.K. Rattan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 6 ILR Delhi 306
Constitution of India, 1950 — Article 14, 39
High Courts21 May 2009Dismissed
Ritika Jhanji Vs Raghbir Singh Sehgal and Others
Delhi High Court · (2009) 05 DEL CK 0474
Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 May 2009Allowed
Union of India (UOI) Vs Modi Korea Telecom Ltd.
Delhi High Court · (2009) 05 DEL CK 0436
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 56
High Courts21 May 2009Dismissed
Karawal Nagar Road Market Welfare Association and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 165 DLT 50 : (2010) 6 RCR(Civil) 551
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 74Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts21 May 2009Dismissed
R.A. Sharma Vs R.B. Ram Roop Vidya Mandir Sr. Secondary School and Another
Delhi High Court · (2009) 05 DEL CK 0427
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts21 May 2009Disposed Off
Govindlal Alok Kumar Trading Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0368
High Courts21 May 2009Dismissed
Raj Kumar Vs The State (N.C.T. of Delhi)
Delhi High Court · (2009) 05 DEL CK 0352
Penal Code, 1860 (IPC) — Section 344, 376