High Courts25 May 2009Dismissed
Spentex Industries Ltd. Vs Indo Ram Synthetics (I) Ltd.
Delhi High Court · (2009) 05 DEL CK 0299
Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 15, 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,791 of 6,586
High Courts25 May 2009Allowed
Pavneet Singh and Another Vs Sahi Ram
Delhi High Court · (2009) 05 DEL CK 0297
High Courts25 May 2009Allowed
Satish Sachiv Baba Beldar Vs The Management of All India Central PWD (M.R.D.)
Delhi High Court · (2010) 8 RCR(Civil) 1922
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 May 2009Dismissed
Bhure Khan @ Jakka Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 05 DEL CK 0252
Penal Code, 1860 (IPC) — Section 376
High Courts25 May 2009Dismissed
Union of India (UOI) Vs J. Daulat Singh and Others
Delhi High Court · (2009) 05 DEL CK 0250
High Courts25 May 2009Allowed
Maghai Vs State
Delhi High Court · (2009) 05 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
High Courts25 May 2009Dismissed
Mrs. Naheed Chaudhary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0248
High Courts25 May 2009Dismissed
Anil Kapoor Vs S.R. Sharma thr. Lrs.
Delhi High Court · (2009) 155 PLR 53 : (2010) 7 RCR(Civil) 400
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 43 Rule 1, Order 7 Rule 14Delhi High Court Act, 1966 — Section 10, 10(1)
High Courts25 May 2009Dismissed
Hamil Singh Vs State
Delhi High Court · (2009) CriLJ 3671 : (2011) 7 RCR(Criminal) 1469
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 May 2009Dismissed
Container Corporation of India Ltd. Vs Texmaco Limited
Delhi High Court · (2009) 05 DEL CK 0191
Arbitration and Conciliation Act, 1996 — Section 2, 23, 34, 5Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2(2)
High Courts25 May 2009Dismissed
Pramod Kumar Dixit Vs State Bank of India and Others
Delhi High Court · (2009) 05 DEL CK 0174
High Courts25 May 2009Dismissed
Tej Pal Gupta Vs Rattan Singh
Delhi High Court · (2009) 3 RCR(Civil) 203 : (2009) 1 RCR(Rent) 677
Criminal Procedure Code, 1973 (CrPC) — Section 340Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts25 May 2009
Diwakar Gupta and Another Vs Union of India (UOI) and Another
Delhi High Court · (2009) 05 DEL CK 0169
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts25 May 2009Allowed
Sh. M.L. Mahajan Vs Delhi Development Authority and Another
Delhi High Court · (2009) 160 DLT 583 : (2009) 6 ILR Delhi 318 : (2010) 8 RCR(Civil) 1761
High Courts25 May 2009Dismissed
K.K. Modi Investment and Financial Services Pvt. Ltd. Vs Apollo International Inc. and Others
Delhi High Court · (2009) 2 ARBLR 499
Arbitration and Conciliation Act, 1996 — Section 7, 9
High Courts25 May 2009
Jal Hotels Co. Ltd. Vs Asstt. Dir. of Income Tax Commissioner of Income Tax Vs Sudhir Engineering Co.
Delhi High Court · (2009) 184 TAXMAN 1
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(1), 143(3), 147, 147B, 148
High Courts25 May 2009Dismissed
Delhi State Industrial and Infrastructure Development Crop. Ltd. Vs Integrated Techno System Pvt. Ltd. and Another
Delhi High Court · (2009) 05 DEL CK 0097
Arbitration and Conciliation Act, 1996 — Section 13(1), 13(2), 13(3), 14, 15
High Courts25 May 2009
Dr. V.P. Goel Vs State and Others
Delhi High Court · (2009) 05 DEL CK 0010
Constitution of India, 1950 — Article 20(2), 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 201, 300, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 506
High Courts25 May 2009
Charan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0009
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts22 May 2009Allowed
Union of India (UOI) and Others Vs Shri Azam Siddiqui and Others
Delhi High Court · (2009) 05 DEL CK 0508
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16