COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,781 of 6,586

High Courts07 Jul 2009Dismissed

Damodar Valley Corporation Vs Appellate Authority for Industrial and Financial Reconstruction and Others

Delhi High Court · (2010) 156 CompCas 137 : (2009) 4 CompLJ 219

Consumer Protection Act, 1986 — Section 13(2)Limitation Act, 1963 — Section 12(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19(2), 3(1)

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High Courts07 Jul 2009

Adobe Systems, Inc. and Another Vs Mr. Mahindra Saxena and Another

Delhi High Court · (2009) 07 DEL CK 0123

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High Courts07 Jul 2009

Madhu Kaur Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2010) ACJ 1798

Constitution of India, 1950 — Article 21, 226, 32

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High Courts07 Jul 2009

Sh. P.L. Gupta and Another Vs The Registrar of Cooperative Societies and Others

Delhi High Court · (2010) 8 RCR(Civil) 1939

Delhi Co-operative Societies Act, 1972 — Section 76Delhi Co-operative Societies Rules, 1973 — Rule 25

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High Courts07 Jul 2009Dismissed

Belwal Spinning Mills Ltd. Vs ICDS Ltd. and Another

Delhi High Court · (2009) 07 DEL CK 0114

Arbitration and Conciliation Act, 1996 — Section 2, 20, 34, 34(3), 42Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts07 Jul 2009

Vicky Vs State

Delhi High Court · (2009) 7 ILR Delhi 287

Penal Code, 1860 (IPC) — Section 109, 300, 302, 304

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High Courts06 Jul 2009Dismissed

Binod Engineering and Mechanical Works Vs Union of India (UOI)

Delhi High Court · (2009) 161 DLT 76 : (2009) 156 PLR 21 : (2010) 8 RCR(Civil) 1809 : (2010) 7 RCR(Civil) 1944

Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 139, 151Limitation Act, 1963 — Section 5

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High Courts06 Jul 2009Dismissed

Rajesh Kumar Bajaj Vs Purshotam Lal Bajaj and Others

Delhi High Court · (2009) 07 DEL CK 0437

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3, 89

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High Courts06 Jul 2009Dismissed

Sh. Surender Pal Singh Vs Hindustan Petroleum Corporation Ltd.

Delhi High Court · (2009) 07 DEL CK 0433

Arbitration and Conciliation Act, 1996 — Section 11(6), 14, 14(1), 15, 15(2)Constitution of India, 1950 — Article 227

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High Courts06 Jul 2009Disposed Off

P.N.B. Vs Commissioner of Income Tax

Delhi High Court · (2009) 07 DEL CK 0353

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High Courts06 Jul 2009Dismissed

S.B. Verma Construction Co. Vs Teknow Consultants and Engineers Pvt. Ltd. and Another

Delhi High Court · (2009) 07 DEL CK 0337

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts06 Jul 2009Allowed

Pramod Khanna and Another Vs Subod Khanna and Another

Delhi High Court · (2009) 07 DEL CK 0323

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151

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High Courts06 Jul 2009Dismissed

Municipal Corporation of Delhi Vs Babu Lal

Delhi High Court · (2009) 123 FLR 174 : (2010) 1 LLJ 516

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High Courts06 Jul 2009Dismissed

Union of India (UOI) Vs Binod Engineering and Mechanical Works

Delhi High Court · (2010) 8 RCR(Civil) 1906

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, 47

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High Courts06 Jul 2009Dismissed

Commissioner of Income Tax Vs Sanjay Raj Shobha

Delhi High Court · (2009) 07 DEL CK 0283

Income Tax Act, 1961 — Section 269SS, 269T, 69, 69A

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High Courts06 Jul 2009

D.D.A. Vs Subhash Chander

Delhi High Court · (2009) 07 DEL CK 0263

Right to Information Act, 2005 — Section 19(8), 20

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High Courts06 Jul 2009Dismissed

Rame and Others Vs Dhanpal

Delhi High Court · (2009) 07 DEL CK 0243

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 16 Rule 6, Order 18 Rule 17, Order 18 Rule 3, Order 18 Rule 4

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High Courts06 Jul 2009

Jagdish Rai Vadhera and Others Vs Suharsh Mohan Vadhera

Delhi High Court · (2009) 07 DEL CK 0212

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High Courts06 Jul 2009Dismissed

Commissioner of Income Tax Vs Denso India Limited

Delhi High Court · (2009) 318 ITR 140

Income Tax Act, 1961 — Section 260A

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High Courts06 Jul 2009Dismissed

Shri Vritra Kumar Vs Central Bank of India and Others

Delhi High Court · (2009) 123 FLR 237 : (2010) 1 LLJ 740

Constitution of India, 1950 — Article 226

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