High Courts08 Jul 2009Dismissed
Chaudhary Knitting Machine Pvt. Ltd. Vs Shri Ghanshyam Dass
Delhi High Court · (2009) 07 DEL CK 0370
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,780 of 6,586
High Courts08 Jul 2009Disposed Off
Meena Choudhary Sharma Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0357
Income Tax Act, 1961 — Section 148
High Courts08 Jul 2009Dismissed
D.C.M. Ltd. Vs R.K. Towers (India) Pvt. Ltd.
Delhi High Court · (2010) 1 CompLJ 282
High Courts08 Jul 2009Dismissed
Commissioner of Income Tax Vs K.C. Fibres Ltd.
Delhi High Court · (2011) 332 ITR 481 : (2010) 187 TAXMAN 53
Income Tax Act, 1961 — Section 68
High Courts08 Jul 2009Dismissed
Subhash Chander Vs Aakarshan Jewellery Palace and Others
Delhi High Court · (2009) 07 DEL CK 0227
High Courts08 Jul 2009Allowed
Mangat Vs The State (NCT) of Delhi
Delhi High Court · (2009) 07 DEL CK 0122
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 5, 6
High Courts08 Jul 2009Dismissed
Sita Ram Vs The State (NCT) of Delhi
Delhi High Court · (2009) 07 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 300, 302
High Courts08 Jul 2009
Metropol India (P) Ltd. Vs Parveen Industries India
Delhi High Court · (2009) 40 PTC 600
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2), Order 21 Rule 32(3), Order 23 Rule 3Contempt of Courts Act, 1971 — Section 12, 14(2), 2
High Courts07 Jul 2009Dismissed
Harbhajan Vs Delhi Transport Corporation
Delhi High Court · (2009) 6 ILR Delhi 592
High Courts07 Jul 2009
Sh. Ashok Goyal Vs ICICI Prudential Life Insurance Com. Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0436
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jul 2009
Sushil Mohan Saini Vs Delhi Development Authority and Others
Delhi High Court · (2009) 07 DEL CK 0416
High Courts07 Jul 2009
Suresh Kumar Sharma Vs Directorate of Revenue Intelligence
Delhi High Court · (2009) ILR Delhi 526 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 37, 37(1)
High Courts07 Jul 2009Disposed Off
Sahara India Financial Corp. Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0331
High Courts07 Jul 2009Allowed
Jagdish Prasad Aggarwal (HUF) Vs Commissioner of Income Tax
Delhi High Court · (2010) 187 TAXMAN 41
Income Tax Act, 1961 — Section 201, 202, 203, 204, 205
High Courts07 Jul 2009
Neo Gurishi Educational Society (Registered) Vs Director of Income Tax
Delhi High Court · (2009) 07 DEL CK 0288
Income Tax Act, 1961 — Section 10(23C)(vi), 12A(a)
High Courts07 Jul 2009
New Delhi Municipal Corporation Vs Shri Rambir
Delhi High Court · (2009) 07 DEL CK 0228
Constitution of India, 1950 — Article 226
High Courts07 Jul 2009Dismissed
Sarvodaya Coop. Housing Society Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0215
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 6, 7
High Courts07 Jul 2009Dismissed
Union of India and Others Vs Shri Vinod Kumar Jain
Delhi High Court · (2009) 6 ILR Delhi 595
High Courts07 Jul 2009Dismissed
Maharaj Singh Vs Principal, ITI and Others
Delhi High Court · (2009) 161 DLT 350 : (2010) 1 LLJ 744
Constitution of India, 1950 — Article 226
High Courts07 Jul 2009
Rekha Vs Ganga Ram Nath and Others
Delhi High Court · (2009) 07 DEL CK 0176
Income Tax Act, 1961 — Section 203