High Courts20 Aug 2009Allowed
Sushil Kumar Vs N.C.T. of Delhi and Others
Delhi High Court · (2009) 08 DEL CK 0264
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,749 of 6,586
High Courts20 Aug 2009Dismissed
Assam Import Agency Vs Cement Corp. of India Ltd.
Delhi High Court · (2009) 08 DEL CK 0259
Arbitration Act, 1940 — Section 30, 34
High Courts20 Aug 2009Dismissed
World Media Ltd. Vs Prasar Bharti
Delhi High Court · (2009) 08 DEL CK 0258
High Courts20 Aug 2009Disposed Off
Meera Sawhney Vs Samriti Bhasin and Another
Delhi High Court · (2009) 08 DEL CK 0254
Specific Relief Act, 1963 — Section 31
High Courts20 Aug 2009
Commissioner of Income Tax Vs Conimeters Electricals (P.) Ltd.
Delhi High Court · (2009) 08 DEL CK 0241
High Courts20 Aug 2009Dismissed
Mrs. Butna Devi Vs Mr. Amit Talwar and Others
Delhi High Court · (2009) 08 DEL CK 0219
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 151
High Courts20 Aug 2009Dismissed
J.S. Construction Vs DDA and Others
Delhi High Court · (2009) 08 DEL CK 0212
Contract Act, 1872 — Section 73, 74
High Courts20 Aug 2009
Shri Praveen Kumar and Another Vs Goels Rolling Mills Pvt. Ltd. and Others
Delhi High Court · (2009) 08 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 7 Rule 11, 151
High Courts20 Aug 2009
Commissioner of Income Tax Vs Rainee Singh
Delhi High Court · (2011) 237 CTR 473 : (2011) 330 ITR 417 : (2010) 189 TAXMAN 202
Income Tax Act, 1961 — Section 143(3), 147
High Courts20 Aug 2009
Vivek Pratap Singh Vs Vice Chancellor and Others
Delhi High Court · (2009) 08 DEL CK 0156
High Courts20 Aug 2009Dismissed
The Saraswati Industrial Syndicate Ltd. Vs Overseas Infrastructure Alliance(I) Pvt. Ltd and Another
Delhi High Court · (2009) 08 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 14, 19, 21Specific Relief Act, 1963 — Section 41
High Courts19 Aug 2009Dismissed
Satender Kumar and Others Vs Union of India (UOI), The Railway Board Ministry of Railways and Indian Railway Catering and Tourism Corporation Ltd.
Delhi High Court · (2009) 08 DEL CK 0448
High Courts19 Aug 2009
Shri Dharam Pal Vs The Principal and Others
Delhi High Court · (2009) 08 DEL CK 0447
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts19 Aug 2009
Commissioner of Income Tax Vs Whirlpool of India Ltd.
Delhi High Court · (2010) 229 CTR 435 : (2009) 318 ITR 347 : (2009) 185 TAXMAN 387
Income Tax Act, 1961 — Section 260A, 3Wealth Tax Act, 1957 — Section 5(1)
High Courts19 Aug 2009Dismissed
Davinder Vs State
Delhi High Court · (2009) 08 DEL CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 363
High Courts19 Aug 2009Allowed
Commissioner of Income Tax Vs Dass Trading and Holding (P) Ltd.
Delhi High Court · (2009) 226 CTR 533
Income Tax Act, 1961 — Section 131, 254, 271, 271(1), 271(1B)
High Courts19 Aug 2009Allowed
Ramai and Another Vs Bachchu Singh and Others
Delhi High Court · (2009) 08 DEL CK 0321
Motor Vehicles Act, 1988 — Section 133, 163A, 168
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax Vs Yamaha Motor India (P) Ltd.
Delhi High Court · (2009) 226 CTR 304 : (2010) 328 ITR 297 : (2009) 183 TAXMAN 291
High Courts19 Aug 2009
Mohan Singh Vs State
Delhi High Court · (2009) 08 DEL CK 0308
Penal Code, 1860 (IPC) — Section 299, 304, 322, 323, 325
High Courts19 Aug 2009
Rajiv Dhawan and Another Vs Phirtu and Another
Delhi High Court · (2010) 159 PLR 36
Motor Vehicles Act, 1988 — Section 146, 196