High Courts24 Aug 2009Dismissed
Mahesh Chandra Agarwal Vs Rameshwar and Others
Delhi High Court · (2009) 162 DLT 684 : (2010) 7 RCR(Civil) 1296
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,747 of 6,586
High Courts24 Aug 2009Allowed
Shri Sureshanand Vs Union of India (UOI) and Another
Delhi High Court · (2009) 08 DEL CK 0057
Industrial Disputes Act, 1947 — Section 10(1)
High Courts24 Aug 2009
Bikanervala Vs Bikaner Sweets
Delhi High Court · (2009) 08 DEL CK 0021
Trade Marks Act, 1999 — Section 2(1), 29(2)
High Courts21 Aug 2009
Mehboob @ Mehmood Vs State
Delhi High Court · (2009) 08 DEL CK 0442
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Aug 2009
Prof. Ram Prakash Vs D.N. Shrivastava
Delhi High Court · (2009) 162 DLT 419
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 15(1)Transfer of Property Act, 1882 — Section 106
High Courts21 Aug 2009Allowed
Netaji Subhash Inst. of Technology Vs Alka Ahuja and Others Alka Ahuja and Others Vs Netaji Subhash Inst. of Technology
Delhi High Court · (2011) ACJ 370
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Aug 2009Allowed
Vijay Kumar Goel Vs Delhi Development Authority and Another
Delhi High Court · (2009) 173 DLT 372 : (2010) 7 RCR(Civil) 2121
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 7 Rule 14, 151
High Courts21 Aug 2009Dismissed
Hardev Prasad @ Pujari Vs State
Delhi High Court · (2009) 08 DEL CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2009Disposed Off
Trutorn Machine (India) Ltd. Vs Labour Commissioner and Another
Delhi High Court · (2009) 08 DEL CK 0351
High Courts21 Aug 2009Allowed
National Highways Authority of India Vs Sheladia Associates, Inc.
Delhi High Court · (2009) ILR Delhi 723 Supp : (2010) 7 RCR(Civil) 1983
Arbitration and Conciliation Act, 1996 — Section 10, 11, 12, 13, 14
High Courts21 Aug 2009
Mr. Anil Madan Vs Mr. R.K. Madan and Others
Delhi High Court · (2009) 08 DEL CK 0332
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 20 Rule 12, Order 20 Rule 18, Order 23 Rule 1, Order 23 Rule 3
High Courts21 Aug 2009
Adonis India Vs Ashu Electronics and Refrigeration
Delhi High Court · (2009) 162 DLT 222 : (2009) 156 PLR 10 : (2010) 7 RCR(Civil) 2579
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Limitation Act, 1963 — Section 5
High Courts21 Aug 2009Dismissed
DLF Industries Ltd. Vs Indian Oil Corporation Ltd.
Delhi High Court · (2009) 08 DEL CK 0310
Arbitration and Conciliation Act, 1996 — Section 34
High Courts21 Aug 2009Dismissed
Rites Limited Vs Ramjee Power Construction Limited
Delhi High Court · (2009) 08 DEL CK 0290
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 2(E)Civil Procedure Code, 1908 (CPC) — Section 20
High Courts21 Aug 2009Dismissed
National Small Industries Corporation Ltd. Vs Dual Structural and Industries Ltd.
Delhi High Court · (2009) 08 DEL CK 0287
Arbitration and Conciliation Act, 1996 — Section 34
High Courts21 Aug 2009Disposed Off
CEE Parkes Auto Indsutries Thr Vs D.S.I.D.C. Ltd.
Delhi High Court · (2009) 08 DEL CK 0276
High Courts21 Aug 2009Dismissed
New India Assurance Company Vs Laxmi Devi and Others
Delhi High Court · (2009) 08 DEL CK 0214
High Courts21 Aug 2009Dismissed
Raihan Raza Vs Union of India (UOI) and Others
Delhi High Court · (2009) 08 DEL CK 0202
Press and Registration of Books Act, 1867 — Section 19B, 19B(2), 19C, 5, 5(2)
High Courts21 Aug 2009
Delhi State Civil Supply Corpration Ltd. Vs Smt. Charanjit Kaur and Others
Delhi High Court · (2009) 08 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6