Delhi High Court Judgments

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 32, Order 21 Rule 58, Order 21 Rule 98, 151Constitution of India, 1950 — Article 227

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High Courts06 Nov 2009Dismissed

National Insurance Company Vs Pappu and Another

Delhi High Court · (2009) 11 DEL CK 0099

Workmens Compensation Act, 1923 — Section 10, 2(1), 30, 4

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High Courts06 Nov 2009Dismissed

State Vs Naseem and Another

Delhi High Court · (2009) 11 DEL CK 0091

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts06 Nov 2009

LMS Technologies Pvt. Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2009) 11 DEL CK 0082

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High Courts06 Nov 2009

Court on its own Motion Vs Ajay Yadav

Delhi High Court · (2010) 6 RCR(Civil) 437

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACompanies Act, 1956 — Section 100, 111Contempt of Courts Act, 1971 — Section 2

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High Courts06 Nov 2009

Tika Ram Vs The State (NCT of Delhi)

Delhi High Court · (2009) 11 DEL CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338, 397, 401

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High Courts06 Nov 2009

Bijender Vs State

Delhi High Court · (2009) 11 DEL CK 0071

Penal Code, 1860 (IPC) — Section 34, 394

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High Courts06 Nov 2009

Capital Land Building and Others Vs Shaheed Memorial Society (Regd.) and Others Shaheed Memorial Society (Regd.) and Others Vs Capital Land Builders Pvt. Ltd. and Others

Delhi High Court · (2009) 164 DLT 444 : (2010) 7 RCR(Civil) 1749

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(4), Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 100, 108, 111, 111(4), 155Constitution of India, 1950 — Article 226, 227

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High Courts06 Nov 2009Allowed

S.K. Malhotra (Huf) Vs Man Mohan Modi

Delhi High Court · (2010) 1 BC 589 : (2010) 166 DLT 723

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High Courts06 Nov 2009

Prominent Electric Works Vs Delhi Development Authority and Others

Delhi High Court · (2010) 6 RCR(Civil) 146

Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts05 Nov 2009Disposed Off

Anukampa Solutions Private Limited Vs Uttar Pradesh State Road Transport Corporation and Others

Delhi High Court · (2009) 11 DEL CK 0415

Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 35Specific Relief Act, 1963 — Section 14(1), 41

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High Courts05 Nov 2009Dismissed

Smt. Sita Devi and Another Vs State of Delhi and Another

Delhi High Court · (2010) 2 ILR Delhi 325

Penal Code, 1860 (IPC) — Section 323

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High Courts05 Nov 2009Disposed Off

Naresh @ Chhotu Vs State (NCT of Delhi)

Delhi High Court · (2009) 11 DEL CK 0347

Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 313, 428Penal Code, 1860 (IPC) — Section 392, 397

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