High Courts09 Nov 2009Disposed Off
Asian Paints Ltd. Vs M.P. Paints and Others
Delhi High Court · (2009) 11 DEL CK 0331
Trade Marks Act, 1999 — Section 2(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,700 of 6,586
High Courts09 Nov 2009Dismissed
Associates Traders and Engg. Ltd. Vs Bharti Rana and Others
Delhi High Court · (2009) 7 ILR Delhi 645
Evidence Act, 1872 — Section 167
High Courts09 Nov 2009Dismissed
Ravinder Kishore Sinha Vs Smt. Manjula Bhushan
Delhi High Court · (2010) 6 RCR(Civil) 649
High Courts09 Nov 2009Dismissed
St. Ives Laboratories Inc. Vs Lotus Herbals UK Ltd.
Delhi High Court · (2010) 7 RCR(Civil) 1761
Contempt of Courts Act, 1971 — Section 2, 9
High Courts09 Nov 2009
Ram Sewak Gupta Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 11 DEL CK 0125
High Courts09 Nov 2009
Baldev Raj Arora Vs Modex International Securities Ltd.
Delhi High Court · (2010) 7 RCR(Civil) 2221
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts09 Nov 2009
Kanishka Builders Vs Delhi Development Authority and Another
Delhi High Court · (2009) 11 DEL CK 0051
Arbitration Act, 1940 — Section 30, 33
High Courts09 Nov 2009
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2009) 11 DEL CK 0050
Arbitration Act, 1940 — Section 29, 30, 33Interest Act, 1978 — Section 3
High Courts09 Nov 2009Dismissed
Municipal Corporation of Delhi Vs Shri Rajesh
Delhi High Court · (2009) 11 DEL CK 0049
High Courts09 Nov 2009
Leena Mehta Vs Vijaya Myne and Others
Delhi High Court · (2009) 11 DEL CK 0046
Benami Transactions (Prohibition) Act, 1988 — Section 3(1), 3(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Hindu Succession Act, 1956 — Section 14
High Courts09 Nov 2009Dismissed
Infinity Optimal Solutions Pvt. Ltd. (IOS) Vs Vijender Singh and Others
Delhi High Court · (2009) 11 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 27Specific Relief Act, 1963 — Section 14(1)
High Courts09 Nov 2009
Zara Lall and Another Vs Atul Dushyant Lall
Delhi High Court · (2010) 1 DMC 65 : (2010) 6 RCR(Civil) 538
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 23
High Courts06 Nov 2009Dismissed
Shivnath Rai Harnarain India Company Vs Glencore Grain Rotterdam and Others Shri Lal Mahal Ltd. Vs Navalgent Maritime Ltd. Tinna Finnex Ltd. Vs National Ability S.A. and Another
Delhi High Court · AIR 2010 Delhi 31 : (2009) 164 DLT 197 : (2010) 8 RCR(Civil) 867
Arbitration Act, 1940 — Section 39, 39(1), 39(2)Arbitration and Conciliation Act, 1996 — Section 37, 37(2), 37(3), 39, 45Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 104(2), 115, 4
High Courts06 Nov 2009Dismissed
Krimpex Synthetics Ltd. Vs International Asset Reconstruction Company Ltd. and Others
Delhi High Court · (2009) 11 DEL CK 0423
Industries (Development and Regulation) Act, 1951 — Section 3, 3(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 17(3), 20(1)
High Courts06 Nov 2009Partly Allowed
Randhir Singh Vs State
Delhi High Court · (2009) 11 DEL CK 0417
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts06 Nov 2009Dismissed
Murti Devi Vs Union of India (UOI) and Another
Delhi High Court · (2009) 11 DEL CK 0416
High Courts06 Nov 2009Dismissed
Dharambir and Others Vs State
Delhi High Court · (2009) 11 DEL CK 0396
Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(1), 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts06 Nov 2009Disposed Off
Sh. Rame and Others Vs Mr. Dhanpal and Others
Delhi High Court · (2009) 11 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3
High Courts06 Nov 2009Dismissed
Emirates Bank International PJSC Vs Sh. Vijay Talwar
Delhi High Court · (2009) 11 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 13
High Courts06 Nov 2009Dismissed
Gulab Chand Singh Vs Rehmat Ali and Others
Delhi High Court · (2009) 11 DEL CK 0356