High Courts12 Nov 2009
New India Assurance Co. Ltd. Vs Amrita Devi and Others
Delhi High Court · (2009) 7 ILR Delhi 678
Motor Vehicles Act, 1988 — Section 149(2), 170
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,697 of 6,586
High Courts12 Nov 2009
Yasmin M.V. Valibhoy Vs Director Enforcement Directorate
Delhi High Court · (2009) 11 DEL CK 0135
High Courts12 Nov 2009
Raj Kumar @ Raju Vs The State
Delhi High Court · (2010) 166 DLT 107
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Nov 2009Dismissed
State Vs Mehtab Lal etc.
Delhi High Court · (2009) 11 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 380
High Courts12 Nov 2009Dismissed
Sanjay Kumar Jain Vs State
Delhi High Court · (2009) 11 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts12 Nov 2009
Mohd. Razzak and Others Vs State
Delhi High Court · (2009) 11 DEL CK 0041
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts12 Nov 2009
Texmaco Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 11 DEL CK 0030
Arbitration Act, 1940 — Section 20, 30, 33, 8
High Courts12 Nov 2009
Delhi Vidyut Board Vs Subhash Chander and Co.
Delhi High Court · (2009) 11 DEL CK 0023
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 8
High Courts11 Nov 2009Dismissed
Sunil Manchanda and Another Vs State
Delhi High Court · (2009) 11 DEL CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 251, 468Penal Code, 1860 (IPC) — Section 285, 337, 338
High Courts11 Nov 2009Disposed Off
Devraj Sharma Vs Govt. of Nct of Delhi
Delhi High Court · (2009) 11 DEL CK 0413
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(2), 14Customs Act, 1962 — Section 135Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Nov 2009Dismissed
Pramod Kumar Vs State
Delhi High Court · (2009) 11 DEL CK 0412
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Nov 2009Disposed Off
Shiva Kant Jha Vs Union of India (UOI) and Others
Delhi High Court · (2009) 227 CTR 672 : (2010) 325 ITR 51 : (2010) 6 RCR(Civil) 281 : (2009) 185 TAXMAN 424
Constitution of India, 1950 — Article 226, 246, 265, 73, 73(1)Finance Act, 1991 — Section 90(1), 90(2)Income Tax Act, 1922 — Section 49A
High Courts11 Nov 2009Disposed Off
Chander Kant and Co. Vs Delhi Development Authority
Delhi High Court · (2009) 164 DLT 657 : (2010) 7 RCR(Civil) 2219
Arbitration Act, 1940 — Section 16, 30, 33
High Courts11 Nov 2009Dismissed
Shiv Dulare Vs Union of India (UOI) and Another
Delhi High Court · (2009) 11 DEL CK 0406
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Nov 2009Allowed
Dhanpati and Others Vs Subhash and Others
Delhi High Court · (2009) 11 DEL CK 0334
Motor Vehicles Act, 1988 — Section 168, 169
High Courts11 Nov 2009Disposed Off
Hindustan Export and Import Corporation Private Limited Vs Union of India (UOI) and Another
Delhi High Court · (2009) 11 DEL CK 0299
Arbitration Act, 1940 — Section 30, 33
High Courts11 Nov 2009Dismissed
Dr. Tilak Raj Jaggi Vs Smt. Priya Rani and Others
Delhi High Court · (2009) 11 DEL CK 0294
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts11 Nov 2009Dismissed
Daya Kod Vs Financial Commissioner and Others
Delhi High Court · (2010) 166 DLT 90
High Courts11 Nov 2009Dismissed
Export Credit Guarantee Corporation of India Limited (ECGC) Vs Sawhney Exports House
Delhi High Court · (2010) 6 RCR(Criminal) 2281
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 50, 56, 56(1), 69Penal Code, 1860 (IPC) — Section 162, 168, 220(3), 499, 500
High Courts11 Nov 2009Dismissed
Kulbhushan Goel and Others Vs Brij Mohan Goel
Delhi High Court · (2009) 7 ILR Delhi 661
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(ba), Order 5 Rule 5Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 114