High Courts17 Nov 2009Dismissed
Shah Nanji Nagsi Vs F.C.I. and Others
Delhi High Court · (2009) 11 DEL CK 0304
Constitution of India, 1950 — Article 14, 226Limitation Act, 1963 — Section 14Specific Relief Act, 1963 — Section 10, 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,695 of 6,586
High Courts17 Nov 2009Allowed
Jagdish Parihar Vs United Insureance Company Ltd. and Others
Delhi High Court · (2009) 11 DEL CK 0301
High Courts17 Nov 2009
Suraj @ Suresh Vs State (NCT) of Delhi
Delhi High Court · (2009) 11 DEL CK 0195
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 393, 394, 398, 452
High Courts17 Nov 2009Allowed
Decor India Pvt. Ltd. Vs Ministry of External Affairs
Delhi High Court · (2009) 11 DEL CK 0165
Arbitration and Conciliation Act, 1996 — Section 31(7), 34Civil Procedure Code, 1908 (CPC) — Section 34Industries (Development and Regulation) Act, 1951 — Section 3
High Courts17 Nov 2009
Nirmal Kumar Jain Vs Sukhdev Kumar Jain and Others
Delhi High Court · (2009) 11 DEL CK 0085
Limitation Act, 1877 — Article 182
High Courts17 Nov 2009
Col. R.S. Ahluwalia and Another Vs Captain P.S. Ahluwalia and Others
Delhi High Court · (2009) 11 DEL CK 0084
High Courts17 Nov 2009
V.K. Madan Vs Delhi Development Authority
Delhi High Court · (2009) 11 DEL CK 0021
Arbitration Act, 1940 — Section 29, 30, 33
High Courts16 Nov 2009Dismissed
Directorate of Revenue Intelligence Vs Harsh Vasant and Another
Delhi High Court · (2010) 1 Crimes 1042 : (2010) 250 ELT 11 : (2010) 6 RCR(Criminal) 2528
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 439(2), 482Customs Act, 1962 — Section 132, 135
High Courts16 Nov 2009Dismissed
Rajesh Kumar Vs Director General (BSF) and Others
Delhi High Court · (2010) 1 SLR 120
High Courts16 Nov 2009Allowed
Suddesh Vs Jai Prakash and Others
Delhi High Court · (2009) 7 ILR Delhi 691
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts16 Nov 2009Allowed
Saira Bano and Others Vs Narain and Others
Delhi High Court · (2009) 7 ILR Delhi 686
High Courts16 Nov 2009Allowed
Chanderwati Vs Satender Kumar
Delhi High Court · (2009) 7 ILR Delhi 682
High Courts16 Nov 2009Allowed
Shamim Vs Addl. Comm., Slum and J.J., MCD
Delhi High Court · (2009) 11 DEL CK 0261
High Courts16 Nov 2009Allowed
Jayasankar M.N. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 178 DLT 291
High Courts16 Nov 2009Dismissed
United Engineers Service Station Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2009) 11 DEL CK 0216
High Courts16 Nov 2009Allowed
Hazra Begam and Another Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2009) 11 DEL CK 0191
High Courts16 Nov 2009Allowed
Perma Nand Vs State
Delhi High Court · (2009) 11 DEL CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 149, 395, 436
High Courts16 Nov 2009Dismissed
S.C. Saha Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0157
Administrative Tribunals Act, 1985 — Section 19
High Courts16 Nov 2009
Union of India (UOI) Vs Sh. Gabdulal Meena
Delhi High Court · (2009) 11 DEL CK 0155
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(7)
High Courts16 Nov 2009
Commissioner of Income Tax Vs H.B. Stock Holdings Ltd.
Delhi High Court · (2010) 325 ITR 320
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 158BC