High Courts23 Nov 2009Dismissed
Sh. H.S. Bhogal Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0273
Central Civil Services (Pension) Rules, 1972 — Rule 33Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,691 of 6,586
High Courts23 Nov 2009Disposed Off
Southern Petrochemical Industries Corporation Ltd. and Others Vs Union of India (UOI) Union of India (UOI) Vs Southern Petrochemical Industries Corporation Ltd. and Others
Delhi High Court · (2009) 11 DEL CK 0235
Constitution of India, 1950 — Article 14, 299
High Courts23 Nov 2009Dismissed
Toby Consultants P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 324 ITR 338
Income Tax Act, 1961 — Section 131, 68
High Courts23 Nov 2009Dismissed
Nagendra Vashisht Vs Bhagwat Sawroop Sharma and Others
Delhi High Court · (2009) 11 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
High Courts23 Nov 2009Dismissed
Anil Rao Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0221
Constitution of India, 1950 — Article 226
High Courts23 Nov 2009Allowed
Sanju Devi and Others Vs Arvind Kumar and Others
Delhi High Court · (2009) 7 ILR Delhi 734
High Courts23 Nov 2009Allowed
Prem Prakash and Others Vs Panni Lal and Others
Delhi High Court · (2009) 7 ILR Delhi 731
High Courts23 Nov 2009
Shri Maharaj I.S. Wahi Vs Smt. Renuka Wahi
Delhi High Court · (2009) 11 DEL CK 0179
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 185
High Courts23 Nov 2009Allowed
Delhi Transport Corporation Vs Shri Mehar Singh and Others
Delhi High Court · (2009) 11 DEL CK 0178
Industrial Disputes Act, 1947 — Section 10(4), 3(2), 33(2)
High Courts23 Nov 2009Allowed
Institute of Chartered Acc. Vs Ashok Kumar Tyagi and Others
Delhi High Court · (2009) 11 DEL CK 0177
Delhi Liquor Licence Rules, 1976 — Rule 33(1A), 33(B)
High Courts23 Nov 2009
Mohd. Afzal ahmed and Others Vs Anup Kumar Singh and Others
Delhi High Court · (2009) 7 ILR Delhi 737
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts23 Nov 2009
Desh Raj Vs Kewal Krishan and Others
Delhi High Court · (2009) 11 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 34, 452
High Courts23 Nov 2009
Azeem Hussain Vs State of Delhi
Delhi High Court · (2009) 11 DEL CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 42, 43, 50
High Courts23 Nov 2009Allowed
New India Assurance Co. Ltd. Vs Ganga Devi and Others Ganga Devi and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2010) 3 ACC 6
Motor Vehicles Act, 1988 — Section 170
High Courts23 Nov 2009
Ataur Rehman Vs State
Delhi High Court · (2009) 11 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304A
High Courts23 Nov 2009Dismissed
Dhirender Singh Tomar Vs State
Delhi High Court · (2009) 11 DEL CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 307, 392
High Courts20 Nov 2009Dismissed
Municipal Corporation of Delhi Vs Shri Balraj Singh
Delhi High Court · (2009) 11 DEL CK 0337
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 5
High Courts20 Nov 2009Disposed Off
Bhagwan Dass @ Mittu Vs State
Delhi High Court · (2009) 11 DEL CK 0315
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 20, 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313, 428
High Courts20 Nov 2009Dismissed
Narender Yadav Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 11 DEL CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 161, 231, 482
High Courts20 Nov 2009
Mr. Sameer Magoo Vs Mr. Vijay Kr. Magoo and Others
Delhi High Court · (2009) 7 ILR Delhi 713
Hindu Succession (Amendment) Act, 2005 — Section 3, 3(5)Hindu Succession Act, 1956 — Section 14, 23, 6, 6(5), 8