High Courts25 Nov 2009Dismissed
Veerpal Pawar and Another Vs Sushil Kumar and Others
Delhi High Court · (2009) 11 DEL CK 0350
Evidence Act, 1872 — Section 167
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,689 of 6,586
High Courts25 Nov 2009Dismissed
Incom Cables Pvt. Ltd. Vs Transport Corporation of India Ltd.
Delhi High Court · (2009) 11 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 151, 16, 21
High Courts25 Nov 2009Dismissed
The State of Delhi Vs Dal Chand and Others
Delhi High Court · (2009) 11 DEL CK 0327
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts25 Nov 2009Allowed
Hukam Chand Khattar Vs Rabir Singh and Others
Delhi High Court · (2009) 11 DEL CK 0322
High Courts25 Nov 2009Allowed
Master Sintu Vs Om Prakash and Others
Delhi High Court · (2009) 7 ILR Delhi 769
Motor Vehicles Act, 1988 — Section 168, 169
High Courts25 Nov 2009Dismissed
Kamla Vs State
Delhi High Court · (2009) 11 DEL CK 0242
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Nov 2009Allowed
Satya Pal Ashta Vs New India Assurance Company Ltd.
Delhi High Court · (2009) 11 DEL CK 0205
High Courts25 Nov 2009Allowed
P.C. Hota and Others Vs C.B.S.E. and Another
Delhi High Court · (2009) 11 DEL CK 0175
High Courts25 Nov 2009Dismissed
Veena Pruthi and Others Vs Oriental Fire and Genl. Insurance Co. Ltd.
Delhi High Court · (2011) ACJ 378 : (2011) 2 TAC 353
Motor Vehicles Act, 1939 — Section 95
High Courts25 Nov 2009Dismissed
Rameshwar Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0173
Constitution of India, 1950 — Article 226
High Courts25 Nov 2009Dismissed
Smt. Ranjana Sabharwal, Sh. Arun Vaish and Sh. Tarun Vaish Vs Smt. Rama Devi and Ms. Purvashi Vaish
Delhi High Court · (2009) 11 DEL CK 0170
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Nov 2009Allowed
Satya Pal Ashta and Another Vs New India Assurance Company Ltd.
Delhi High Court · (2009) 11 DEL CK 0095
High Courts25 Nov 2009
Subash Chander Vs Shri Bhagwan Yadav
Delhi High Court · (2009) 11 DEL CK 0074
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1(3), Order 13 Rule 7, Order 7 Rule 14(4), Order 8 Rule 1A(4)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 145, 45
High Courts25 Nov 2009
Mr. B.M. Patel Vs Citi Bank, NA
Delhi High Court · (2009) 11 DEL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 3, 72Penal Code, 1860 (IPC) — Section 420
High Courts25 Nov 2009
B.C. Pathak Vs The Office of The Prime Minister of India and Others
Delhi High Court · (2009) 11 DEL CK 0059
High Courts25 Nov 2009Dismissed
Jal Dev Sindhu Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0040
High Courts24 Nov 2009Dismissed
Khurshind Alam Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0389
High Courts24 Nov 2009Dismissed
U.P. State Road Transport Corporation Vs Sumer Singh and Others
Delhi High Court · (2009) 11 DEL CK 0352
High Courts24 Nov 2009Allowed
DTC Vs Bishan Singh, Cond.
Delhi High Court · (2009) 11 DEL CK 0320
Industrial Disputes Act, 1947 — Section 33(2)
High Courts24 Nov 2009Allowed
Injoria Devi and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2009) 7 ILR Delhi 761