High Courts14 Sept 2011Disposed Off
Smt. Najma Begum and Others Vs Vivek Pandey and Others
Delhi High Court · (2011) 09 DEL CK 0546
COURT ARCHIVE
Delhi High Court judgments
1,35,468 judgments · page 4,477 of 6,774
High Courts14 Sept 2011Allowed
The Commissioner of Income Tax (Central) Vs Padmini Technologies Ltd.
Delhi High Court · (2011) 8 AD 425
Income Tax Act, 1961 — Section 3(1), 3(2), 3(3), 35A, 71
High Courts14 Sept 2011Allowed
Institute For Inner Studies and Others Vs Charlotte Anderson and Others
Delhi High Court · (2011) 09 DEL CK 0466
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts14 Sept 2011Dismissed
Dharmender Kumar Vs The Deputy Commissioner of Police (Licensing) and Another
Delhi High Court · (2011) 09 DEL CK 0445
Explosives Rules, 2008 — Rule 83
High Courts14 Sept 2011Dismissed
CIT Vs Enable Exports (P.) Ltd.
Delhi High Court · (2012) 204 TAXMAN 134
Customs Act, 1962 — Section 58Income Tax Act, 1961 — Section 10B, 10B(2), 143(2), 143(3)Industries (Development and Regulation) Act, 1951 — Section 14
High Courts14 Sept 2011Disposed Off
Sh. Deep Narayan Vs Union of India (UOI)
Delhi High Court · (2012) 1 TAC 753
Criminal Procedure Code, 1973 (CrPC) — Section 340Railway Claims Tribunal Act, 1987 — Section 23
High Courts14 Sept 2011Allowed
Baljeet Verma and Smt. Babli Vs State Smt. Jamuna and Others Vs State (NCT of Delhi)
Delhi High Court · (2012) 1 ILR Delhi 110
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Sept 2011Dismissed
Commissioner of Income Tax Vs Spl''s Siddhartha Ltd.
Delhi High Court · (2012) 249 CTR 357 : (2012) 345 ITR 223 : (2012) 204 TAXMAN 115
Income Tax Act, 1961 — Section 116, 117(1), 143(1), 143(3), 147
High Courts14 Sept 2011Allowed
Gian Chand Gupta through LRs. Vs Coir Board
Delhi High Court · (2011) 183 DLT 675
Civil Procedure Code, 1908 (CPC) — Section 21, 96Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106
High Courts14 Sept 2011Dismissed
Dr. R.L. Arora Vs I.C.A.R and Another
Delhi High Court · (2011) 09 DEL CK 0316
Administrative Tribunals Act, 1985 — Section 14(2)Constitution of India, 1950 — Article 14, 16, 226, 306
High Courts14 Sept 2011Dismissed
Tinku Ram Vs State
Delhi High Court · (2012) 1 JCC 136
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 138
High Courts14 Sept 2011Dismissed
M. Amithkumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0222
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 31Mines and Minerals (Regulation and Development) Rules, 1957 — Rule 24A
High Courts14 Sept 2011
Tinku and Others Vs Hawa Singh and Others
Delhi High Court · (2012) 1 TAC 776
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 110A(1), 163A
High Courts14 Sept 2011Dismissed
Sh. Mahipal Jagid and Another Vs Union of India (UOI)
Delhi High Court · (2011) 09 DEL CK 0213
Railway Claims Tribunal Act, 1987 — Section 23
High Courts14 Sept 2011Dismissed
Union of India (UOI) and Others Vs Sh. Deepak Singh and Another
Delhi High Court · (2011) 10 AD 148
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Punjab High Court Rules and Orders — Rule 15
High Courts14 Sept 2011Allowed
Raj Rani Kapur and Others Vs Ashok Kumar and Others
Delhi High Court · (2011) 8 AD 738
Income Tax Act, 1961 — Section 143Motor Vehicles Act, 1988 — Section 110A
High Courts14 Sept 2011Allowed
Angrejo and Others Vs Rajinder Singh and Others
Delhi High Court · (2011) 09 DEL CK 0156
Motor Vehicles Act, 1988 — Section 110APenal Code, 1860 (IPC) — Section 304A
High Courts14 Sept 2011Dismissed
Smt. Chanderwati and Others Vs IFFCO Tokyo General Insurance Company Ltd. and Others
Delhi High Court · (2011) 09 DEL CK 0132
Motor Vehicles Act, 1988 — Section 163A
High Courts14 Sept 2011Dismissed
Super Auto Centre Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2011) 184 DLT 1
Arbitration Act, 1940 — Section 15Arbitration and Conciliation Act, 1996 — Section 36Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A(2), Order 8 Rule 10, Order 9 Rule 6, Order 9 Rule 8, 26(2)
High Courts14 Sept 2011Dismissed
Ram Narain and Others Vs Block Development Officer (BDO) and Others
Delhi High Court · (2011) 09 DEL CK 0097